High Courts12 Feb 1998Allowed

Vinod Kumari Vs Surinder Singh

Punjab And Haryana At Chandigarh · (1999) 1 DMC 502 : (1998) 4 RCR(Criminal) 169

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 494