High Courts24 Feb 1998
Jaswinder Singh Passi Vs Registrar, Co-operative Societies, Punjab and others
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 649 : (1998) 119 PLR 240
Industrial Disputes Act, 1947 — Section 25H
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,241 of 4,612
High Courts24 Feb 1998
Harbans Lal alias Kaku Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 713 : (1998) 2 RCR(Criminal) 736
High Courts24 Feb 1998
Punjab National Bank Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 602
High Courts24 Feb 1998
Kartar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 432 : (1998) 119 PLR 448
Constitution of India, 1950 — Article 14, 16
High Courts24 Feb 1998Dismissed
Shiv Narain Vs Bhagat Ram and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 157 : (1998) 119 PLR 464 : (1998) 2 RCR(Civil) 123
Succession Act, 1925 — Section 276
High Courts23 Feb 1998
K.K.Jerath Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 536
High Courts23 Feb 1998
Saroj Gupta Vs Nand Lal
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 435
High Courts23 Feb 1998
State of Haryana Vs Kehar Singh
Punjab And Haryana At Chandigarh · (1998) CriLJ 3100 : (1998) 2 RCR(Criminal) 290
Criminal Procedure Code, 1973 (CrPC) — Section 197(1)Prevention of Corruption Act, 1947 — Section 6
High Courts23 Feb 1998Dismissed
Chopra Industrial Complex Vs Punjab Financial Corporation and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 477 : (1998) 2 RCR(Civil) 245
Civil Procedure Code, 1908 (CPC) — Section 115State Financial Corporations Act, 1951 — Section 29, 31
High Courts23 Feb 1998
Raghbir Singh Vs Smt. Malkiat Kaur
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 464 : (1998) 119 PLR 473 : (1998) 3 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Feb 1998Dismissed
Shamir Singh, District Manager, The Punjab State Cooperative Agricultural Development Bank Ltd. Vs The Punjab State Cooperative Agricultural Development Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 29
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts23 Feb 1998Dismissed
Bija Ram (Died) through Lrs. Vs Raja Ram and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 230 : (1999) 121 PLR 746 : (1999) 1 RCR(Civil) 132
High Courts21 Feb 1998
K.K. Marya and Others Vs Housing Board of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 65 : (1998) 3 RCR(Civil) 212
High Courts20 Feb 1998Dismissed
Amritsar Improvement Trust Vs Dr. Kulwant Singh Ded
Punjab And Haryana At Chandigarh · (1998) 119 PLR 441 : (1998) 2 RCR(Civil) 576
High Courts20 Feb 1998Dismissed
Mela Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 260 : (1998) 119 PLR 406 : (1998) 2 RCR(Civil) 124
Land Acquisition Act, 1894 — Section 17(2), 4, 5A
High Courts20 Feb 1998Dismissed
Sh. Ranbir Singh Vs Financial Commissioner and Secretary to Government Haryana, Revenue Department, Civil Secretariat and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 202
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 4
High Courts20 Feb 1998
Vidya Bagaria Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 619
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3Customs Act, 1962 — Section 111, 113, 14, 2, 2(33)
High Courts20 Feb 1998
M/s. Rajaram Corn Products (Punjab) Ltd. Vs F. Lal Kansal and another
Punjab And Haryana At Chandigarh · (1998) CriLJ 3126 : (1998) 2 RCR(Civil) 195
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12
High Courts20 Feb 1998
Ram Lal etc. Vs Udmi Ram etc.
Punjab And Haryana At Chandigarh · (1998) 120 PLR 295 : (1998) 2 RCR(Civil) 240
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts19 Feb 1998Dismissed
The Panchkula Urban Co-operative Bank Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 235 : (1998) 4 RCR(Civil) 129