High Courts03 Mar 1998
Beant Kaur Vs Mukand Singh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 306
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,239 of 4,612
High Courts03 Mar 1998
Constable Naranjan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1998) 03 P&H CK 0067
Essential Services Maintenance Act, 1981 — Section 7
High Courts03 Mar 1998Allowed
Gurjant Singh Vs Chhoto and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 51 : (1998) 3 RCR(Civil) 417
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Mar 1998Dismissed
Smt. Usha Sikand Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 366 : (1998) 2 RCR(Civil) 246
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts03 Mar 1998Dismissed
Surenderjit Singh Vs Registrar, Co-operative Societies and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 429 : (1998) 2 RCR(Civil) 444
Constitution of India, 1950 — Article 226
High Courts03 Mar 1998Dismissed
Surinderjit Singh Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 136
Constitution of India, 1950 — Article 226
High Courts03 Mar 1998Dismissed
Smt. Dhappan Vs Financial Commissioner (Appeals) and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 233 : (1998) 3 RCR(Civil) 138
Punjab Tenancy Act, 1887 — Section 14A, 4(5), 4(6), 4(8), 9(1)
High Courts02 Mar 1998
Bharat Pesticides Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 189
High Courts02 Mar 1998Dismissed
Laxmi Kant Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1999) 1 LLJ 224 : (1998) 119 PLR 425
Industrial Disputes Act, 1947 — Section 10(4)
High Courts27 Feb 1998
State of Haryana and Others Vs Kumari Pallavi and Others
Punjab And Haryana At Chandigarh · (1999) ACJ 743 : (1999) 121 PLR 131 : (1998) 3 RCR(Civil) 342
Motor Vehicles Act, 1988 — Section 166, 168, 171
High Courts27 Feb 1998
I.J. Transport Company and Others Vs Ganga Auto Agency
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 218 : (1998) 119 PLR 40 : (1998) 2 RCR(Civil) 88
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Feb 1998Allowed
Shanti Devi Vs Ranbir
Punjab And Haryana At Chandigarh · (1998) 2 DMC 600 : (1998) 2 RCR(Criminal) 135
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 9
High Courts27 Feb 1998
Harcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 3201 : (1998) 2 RCR(Criminal) 364
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482
High Courts27 Feb 1998Dismissed
Shariff Vs Smt. Nanak Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 245 : (1998) 2 RCR(Civil) 552
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts27 Feb 1998
Romesh Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 374
High Courts27 Feb 1998
Hari Singh Vs Nek Singh
Punjab And Haryana At Chandigarh · (1998) 02 P&H CK 0088
High Courts27 Feb 1998
Lalit Kumar (minor) Vs Des Raj
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 561
High Courts27 Feb 1998
Kissan Oil Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 759
High Courts27 Feb 1998
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 375
High Courts27 Feb 1998
Preeti Bansal Vs Akash Bansal
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 525 : (1998) 2 RCR(Civil) 555