High Courts27 Feb 1998
Ramesh Chander Dimri Vs R.S.Verma
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 705 : (1998) 3 SCT 655
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,240 of 4,612
High Courts27 Feb 1998
Siri Om Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 333
High Courts27 Feb 1998
Lakhi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 534 : (1998) 2 RCR(Criminal) 317
High Courts26 Feb 1998
Raj Kumari alias Raj Rani Vs Surjit Singh alias Bilu and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 161 : (1998) 3 RCR(Civil) 281
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5
High Courts26 Feb 1998Allowed
Smt. Bala Rani Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 755 : (1999) 1 RCR(Civil) 120
High Courts26 Feb 1998Allowed
Jagdish Lal Sharma Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 825 : (1998) 2 RCR(Civil) 346
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts26 Feb 1998
Kesho Ram Vs Dalip Kaur
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 592
High Courts26 Feb 1998
Raj Devinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 633 : (1998) 3 SCT 749
High Courts26 Feb 1998
Punjab National Bank Vs Vedson Engineers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1999) 98 CompCas 225 : (1998) 119 PLR 70 : (1998) 3 RCR(Civil) 216
Companies Act, 1956 — Section 446
High Courts26 Feb 1998
Raminder Kumar Vs Superintending Canal Officer etc.
Punjab And Haryana At Chandigarh · (1998) 1 PLJ 407 : (1998) 3 PLR 357 : (1998) 2 RCR(Civil) 184 : (1998) 2 RCR(Civil) 312
High Courts26 Feb 1998
Jang Bahadur Vs Yamuna Nagar Central Co-operative Bank
Punjab And Haryana At Chandigarh · (1998) 4 LLR 30 : (1998) 2 RCR(Civil) 134 : (1998) 1 SCT 807
High Courts26 Feb 1998Dismissed
Kuldeep Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 357
Constitution of India, 1950 — Article 226
High Courts26 Feb 1998Dismissed
Ajay Bansal and Others Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1998) 119 PLR 52
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Feb 1998Dismissed
Bikkar Singh etc. Vs Nirmal Kaur etc.
Punjab And Haryana At Chandigarh · (1998) 118 PLR 861 : (1998) 2 RCR(Civil) 350
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Feb 1998Allowed
Lakha Singh Vs Gurdarshan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 845 : (1998) 2 RCR(Civil) 175
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Feb 1998Allowed
Kaushalya Devi and Others Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 329 : (1998) 119 PLR 458 : (1998) 3 RCR(Civil) 152
Motor Vehicles Act, 1939 — Section 166
High Courts24 Feb 1998Dismissed
Sukhjinder Kaur Vs Gurdip Kaur
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 509 : (1998) 119 PLR 307 : (1998) 2 RCR(Civil) 133
Evidence Act, 1872 — Section 65, 66
High Courts24 Feb 1998Dismissed
Vivek Sarin and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 160 : (1998) 119 PLR 226 : (1998) 2 RCR(Civil) 179
Constitution of India, 1950 — Article 246, 254Haryana Public Moneys (Recovery of Dues) Act, 1979 — Section 1, 2State Financial Corporations Act, 1951 — Section 1
High Courts24 Feb 1998
Mange Ram and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 232
Constitution of India, 1950 — Article 226
High Courts24 Feb 1998Allowed
Naresh Kumar Vs Din Dayal Chiripal
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 577 : (1998) 119 PLR 272 : (1998) 2 RCR(Civil) 242
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Punjab Courts Act, 1918 — Section 44