High Courts05 Mar 1998
Harjit Singh Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 94 : (1998) 2 RCR(Criminal) 287
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,238 of 4,612
High Courts05 Mar 1998Allowed
Ram Pat Vs Maha Singh
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 595 : (1998) 3 CivCC 93 : (1998) 119 PLR 312 : (1998) 3 RCR(Civil) 187
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts05 Mar 1998
Hari Singh Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 670 : (1998) 2 RCR(Civil) 235
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Mar 1998Allowed
The New India Assurance Company Ltd. Vs Satnam Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 348 : (1998) 3 RCR(Civil) 178
Motor Vehicles Act, 1988 — Section 169(2)
High Courts05 Mar 1998Allowed
Jiwan Kaur Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 432 : (1998) 118 PLR 816 : (1998) 2 RCR(Civil) 339
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Mar 1998Allowed
New India Assurance Co. Ltd. Vs Satnam Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 506 : (1999) ACJ 169
Motor Vehicles Act, 1988 — Section 168, 169
High Courts05 Mar 1998Dismissed
Jasbir Singh and Others Vs Bhagwan Singh and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 140
Transfer of Property Act, 1882 — Section 54
High Courts04 Mar 1998
Commissioner of Income Tax Vs Haryana State Co-operative Housing Society
Punjab And Haryana At Chandigarh · (1998) 234 ITR 14
Income Tax Act, 1961 — Section 256(1), 80P(2)
High Courts04 Mar 1998Allowed
Shanti Devi Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 619 : (1998) 3 RCR(Civil) 221
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 34
High Courts04 Mar 1998Allowed
Khuda Bux Vs Nafis Ahmad
Punjab And Haryana At Chandigarh · (1998) 120 PLR 561 : (1998) 2 RCR(Civil) 135
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts04 Mar 1998Dismissed
Joginder Pal and Others Vs Parduman Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 545 : (1998) 120 PLR 303 : (1998) 2 RCR(Civil) 633
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Evidence Act, 1872 — Section 65
High Courts04 Mar 1998
Prem Lata Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 376
High Courts04 Mar 1998
Kaur Singh alias Chamkaur Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 743
High Courts04 Mar 1998
State of Punjab Vs Sukhminder Singh Alias Mundri
Punjab And Haryana At Chandigarh · (1998) CriLJ 3090 : (1998) 2 RCR(Criminal) 513
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439(2), 482
High Courts04 Mar 1998Dismissed
M.S. Shoes East Ltd. and Another Vs Modella Knitwear Ltd. and Another
Punjab And Haryana At Chandigarh · (1998) 2 ALT(Cri) 19 : (2001) 103 CompCas 816
Criminal Procedure Code, 1973 (CrPC) — Section 190, 2, 200Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Mar 1998Dismissed
Joginder Singh Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 472 : (1998) 2 RCR(Civil) 547
Civil Procedure Code, 1908 (CPC) — Section 115, 34
High Courts04 Mar 1998Allowed
Khuda Bux Vs Nafis Ahmad and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 433
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts03 Mar 1998
Bikkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 45 : (1998) 2 RCR(Criminal) 383
High Courts03 Mar 1998
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 Crimes 131 : (1998) 2 RCR(Criminal) 425
High Courts03 Mar 1998
Jagit Singh Vs Gurbax Singh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 135 : (1998) 1 PLJ 311 : (1998) 2 RCR(Civil) 493