High Courts19 Feb 1998
Dr. Ravinder Singh Vs Dayanand Medical College and Hospital and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 187
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,242 of 4,612
High Courts19 Feb 1998Allowed
Gram Panchayat Vs Kanshi Ram and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 96 : (1998) 2 RCR(Civil) 300
Haryana Common Purposes Land (Eviction and Rent Recovery) Act, 1985 — Section 3Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 3
High Courts18 Feb 1998Dismissed
Banwari Lal and Others Vs Attar Chand (Deceased) represented by L.Rs. and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 607 : (1998) 3 RCR(Civil) 223
Administration of Evacuee Property Act, 1950 — Section 2Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Feb 1998
Karambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 129 : (1998) 2 RCR(Criminal) 684
High Courts18 Feb 1998
Nishan Singh Vs Bharat Industry Works
Punjab And Haryana At Chandigarh · (1999) 1 LLR 456 : (1998) 2 RCR(Civil) 149
High Courts18 Feb 1998
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 378
High Courts18 Feb 1998Dismissed
Suraj Mal and Others Vs Darya Singh and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 410 : (1998) 3 RCR(Civil) 184
Transfer of Property Act, 1882 — Section 43
High Courts17 Feb 1998Dismissed
Balwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 79 : (1998) 119 PLR 209
Constitution of India, 1950 — Article 14, 16
High Courts17 Feb 1998
Sukhvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 222
High Courts13 Feb 1998
Swaran Vs Gram Panchayat, Malikpur
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 427 : (1998) 2 PLJ 172 : (1998) 3 RCR(Civil) 46
High Courts13 Feb 1998Dismissed
Ajita Sharma @ Sweety alias Babi Vs Rakesh Kumar Sharma
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 363 : (1998) 119 PLR 170 : (1998) 2 RCR(Civil) 565
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Feb 1998
Jagmel Singh Vs Special Land Acquisition Collector
Punjab And Haryana At Chandigarh · (1998) 4 ICC 83 : (1998) 3 RCR(Civil) 339
High Courts13 Feb 1998
Mange Ram Vs Dev Dutt etc.
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 449 : (1998) 1 PLJ 550 : (1998) 2 RCR(Civil) 456
High Courts13 Feb 1998
State of Haryana Vs Mahabir
Punjab And Haryana At Chandigarh · (1998) CriLJ 3559
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 57
High Courts13 Feb 1998
In re : Madhu Limaye, A.I.R.1969 Supreme Court 1014.
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 156
High Courts13 Feb 1998
National Insurance Company Ltd. Vs Suresh Pal and another
Punjab And Haryana At Chandigarh · (1999) 1 ACC 605 : (2000) ACJ 172 : (1999) 1 LLJ 474 : (1998) 120 PLR 228
Employees Compensation Act, 1923 — Section 3, 4A
High Courts12 Feb 1998Dismissed
Smt. Madhu Ganeriwala Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (1998) 02 P&H CK 0158
High Courts12 Feb 1998Allowed
Sanatan Dharam College for Women Vs Kirpal Singh and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 806 : (1998) 2 RCR(Civil) 231
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts12 Feb 1998Dismissed
Hukam Chand Vs Phool Chand and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 442 : (1998) 2 ILR (P&H) 92 : (1998) 118 PLR 822 : (1998) 2 RCR(Civil) 344
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 18 Rule 2, Order 41 Rule 27
High Courts12 Feb 1998
Jodha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 507