High Courts02 Feb 1998Dismissed
Surjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 121 PLR 143 : (1998) 3 RCR(Civil) 322
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,247 of 4,612
High Courts29 Jan 1998
Rup Lal and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 3127 : (1998) 1 RCR(Criminal) 796
Penal Code, 1860 (IPC) — Section 120B, 300, 364
High Courts29 Jan 1998Dismissed
Ram Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 173 : (1998) 119 PLR 124 : (1998) 2 RCR(Civil) 105
Punjab Municipal Act, 1991 — Section 232
High Courts29 Jan 1998Dismissed
Deep Chand Vs Ramji Lal and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 112 : (1998) 120 PLR 326 : (1998) 4 RCR(Civil) 338 : (1998) 2 RCR(Civil) 248
Conduct of Elections Rules, 1961 — Rule 90Representation of the People Act, 1951 — Section 100, 123, 123(6), 77
High Courts29 Jan 1998Allowed
Jaswant Singh Vs Shish Pal
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 199 : (1998) 119 PLR 193 : (1998) 1 RCR(Civil) 629
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts29 Jan 1998Allowed
Ramesh Kumar Vs Chander Mohan and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 217 : (1998) 119 PLR 39 : (1998) 3 RCR(Civil) 209
Civil Procedure Code, 1908 (CPC) — Section 115, 16
High Courts28 Jan 1998
M.C. Bhucho Mandi Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (1998) 01 P&H CK 0198
High Courts28 Jan 1998
Municipal Council Vs Gurcharn Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 90
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Jan 1998Allowed
Harbhajan Singh and Others Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 30 : (1998) 118 PLR 613 : (1998) 1 RCR(Civil) 623
High Courts28 Jan 1998
Bidhai Ram Vs Gokhran Mali
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 626 : (1998) 118 PLR 851 : (1998) 2 RCR(Civil) 168
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts28 Jan 1998Dismissed
State of Punjab and Others Vs Aggarwal Rice and General Mills and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 92 : (1998) 2 RCR(Civil) 564
Constitution of India, 1950 — Article 226
High Courts28 Jan 1998
Balwinder Singh Vs Piara Singh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 188 : (1998) 1 PLJ 125 : (1998) 2 RCR(Civil) 158
High Courts28 Jan 1998
Siri Chand Vs Nahar Singh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 235
High Courts28 Jan 1998
Commissioner of Income Tax Vs Freeman Sales (P) Ltd.
Punjab And Haryana At Chandigarh · (1998) 01 P&H CK 0082
Income Tax Act, 1961 — Section 256(2), 28
High Courts28 Jan 1998
T.P. Singh Kalra Vs Star Wire India Ltd.
Punjab And Haryana At Chandigarh · (1998) 2 ALD(Cri) 760 : (1998) 2 CivCC 437 : (1998) 93 CompCas 186 : (1998) 4 RCR(Criminal) 179
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts28 Jan 1998
Phool Narain and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 2239
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Jan 1998Allowed
Krishan and Another Vs Rajender and Another
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 608 : (1998) 120 PLR 254 : (1998) 1 RCR(Civil) 712
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jan 1998
Samir Aggarwal Vs Sanjhi Bhumi Committee of Village Haveli Kalan and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 32 : (1998) 1 RCR(Civil) 713
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Jan 1998Dismissed
Datar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 116
High Courts28 Jan 1998Dismissed
The State of Punjab and Others Vs Varinder Raj Kapporia and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 461