High Courts23 Jan 1998
Madan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 125 : (1998) 2 RCR(Criminal) 739
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,249 of 4,612
High Courts23 Jan 1998
Gaushala (Regd.), Mahendergarh Vs Sursati Devi
Punjab And Haryana At Chandigarh · (1998) 1 PLJ 615 : (1998) 3 PLR 392 : (1998) 4 RCR(Civil) 83
High Courts23 Jan 1998
Dalip Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 622
High Courts23 Jan 1998
Hansa Gir Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 212
High Courts23 Jan 1998
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 462
High Courts23 Jan 1998
Commissioner of Income Tax Vs Victor Tools Corporation
Punjab And Haryana At Chandigarh · (1999) 237 ITR 640
Income Tax Act, 1961 — Section 256(2), 28, 35B, 35B(1), 80B
High Courts23 Jan 1998
Manjit Singh Dhillon Vs Union of India and others
Punjab And Haryana At Chandigarh · (1998) CriLJ 1837 : (1998) 2 ILR (P&H) 305 : (1998) 1 RCR(Criminal) 729
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3, 7Foreign Exchange Regulation Act, 1973 — Section 37, 9General Clauses Act, 1897 — Section 21
High Courts23 Jan 1998
Alam Deep Thakur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 133 : (1998) 2 RCR(Criminal) 143
High Courts23 Jan 1998Allowed
Kundan Lal Vs Lilu and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 637 : (1998) 1 RCR(Civil) 643
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts22 Jan 1998
Administrator, Municipal Committee, Amloh Vs Presiding Officer, Labour Court, Patiala and another
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 14 : (1998) 119 PLR 573
Industrial Disputes Act, 1947 — Section 10(1), 2, 25
High Courts22 Jan 1998
Harnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 443
High Courts22 Jan 1998
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 521
High Courts22 Jan 1998
Varinder Nath Vs Jeewan Jyoti
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 154
High Courts22 Jan 1998
Siri Chand Vs Nahar Singh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Civil) 232
High Courts22 Jan 1998
Shri Kamal Kapoor Vs Shri N.K. Vij
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 79 : (1998) 119 PLR 111 : (1998) 1 RCR(Civil) 675
High Courts21 Jan 1998Dismissed
Dalbara Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 420 : (1998) 118 PLR 753
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts21 Jan 1998
Data Computer Services Vs Northern Digital Exchanges Ltd.
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 362 : (1998) 118 PLR 687 : (1998) 2 RCR(Civil) 326
Companies Act, 1956 — Section 10, 10(1), 237, 391, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 18(4), 19(3)
High Courts21 Jan 1998
State of Punjab Vs Kidar Nath
Punjab And Haryana At Chandigarh · (1999) 1 LLJ 234 : (1998) 120 PLR 84
Industrial Disputes Act, 1947 — Section 2, 20
High Courts21 Jan 1998Dismissed
Mauji Ram and Another Vs Onkar Singh and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 529 : (1998) 2 RCR(Civil) 375
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 27
High Courts21 Jan 1998
Canara Bank Vs Punjab Ceramics Ltd. (in Liquidation)
Punjab And Haryana At Chandigarh · (1999) 96 CompCas 262
Companies Act, 1956 — Section 446(1), 446(2)