High Courts21 Jan 1998
Fateh Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 297 : (1998) 2 AICLR 10 : (1998) 2 RCR(Criminal) 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,250 of 4,612
High Courts21 Jan 1998
Swaran Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 36
High Courts21 Jan 1998
Hoffmann Andreas Vs Surinder Singh Chadha
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 146 : (1998) 2 RCR(Criminal) 70
High Courts21 Jan 1998
Kabul Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 448 : (1998) 2 RCR(Criminal) 152
High Courts21 Jan 1998
H.S. Bedi Oil Carriers Vs United India Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · (1998) 2 LLR 109 : (1998) 1 RCR(Civil) 583
High Courts21 Jan 1998
Jaswant Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 384
High Courts21 Jan 1998
Mukesh Kumar alias Toni Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 40
High Courts21 Jan 1998
Sukhdev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 13 : (1998) 2 RCR(Criminal) 5
High Courts21 Jan 1998
Vikas Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 855
High Courts21 Jan 1998
Industrial Finance Corporation of India and others Vs Rama Fibres Ltd. (In Liquidation) and others
Punjab And Haryana At Chandigarh · (1999) 97 CompCas 80 : (1998) 118 PLR 520 : (1998) 2 RCR(Civil) 369
Companies Act, 1956 — Section 171, 446, 446(1), 529A
High Courts21 Jan 1998
Raj Kumar and Brother Vs Organic Chem Oils Ltd.
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 310 : (1998) 93 CompCas 386 : (1998) 119 PLR 54 : (1998) 3 RCR(Civil) 208
Companies Act, 1956 — Section 433, 434(1), 439, 446
High Courts21 Jan 1998Allowed
Ease Sanitation Private Ltd. Vs Bareilly Corporation Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 139 : (1998) 4 RCR(Civil) 353
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 171State Financial Corporations Act, 1951 — Section 29
High Courts21 Jan 1998Dismissed
State of Punjab Vs Bhag Singh
Punjab And Haryana At Chandigarh · (1998) 120 PLR 571
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts21 Jan 1998Allowed
Ram Niwas Vs Smt. Santosh Rani and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 326 : (1998) 118 PLR 444(1) : (1998) 2 RCR(Civil) 382
High Courts21 Jan 1998Allowed
The State of Punjab and Another Vs Constable Daljit Singh
Punjab And Haryana At Chandigarh · (1998) 119 PLR 160
Punjab Police Rules, 1934 — Rule 16.21
High Courts21 Jan 1998Allowed
Hazara Singh and Others Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 53 : (1998) 2 CivCC 497 : (1998) 118 PLR 765 : (1998) 2 RCR(Civil) 357
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115, 115(1), 15
High Courts21 Jan 1998Dismissed
Gurmail Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 381
High Courts21 Jan 1998Dismissed
Kanwarjit Singh Vs Yamin
Punjab And Haryana At Chandigarh · (1998) 119 PLR 863 : (1998) 2 RCR(Civil) 13
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Jan 1998Dismissed
Haryana Harijan Kalyan Nigam Ltd. and Another Vs Mrs. Sudesh Juneja
Punjab And Haryana At Chandigarh · (1998) 118 PLR 405
Constitution of India, 1950 — Article 226
High Courts21 Jan 1998Dismissed
State of Punjab and Others Vs Yashpal Gupta
Punjab And Haryana At Chandigarh · (1998) 118 PLR 440 : (1998) 2 RCR(Civil) 379
Civil Procedure Code, 1908 (CPC) — Section 34