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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,248 of 4,612

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High Courts28 Jan 1998

Municipal Council, Bhucho Mandi Vs Gurcharan Singh

Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 452 : (1998) 2 ICC 429 : (1998) ISJ(Banking) 528 : (1999) 1 LLR 511 : (1999) 1 PLJ 598 : (1998) 2 PLR 90 : (1998) 2 RCR(Civil) 144

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High Courts27 Jan 1998Allowed

Karam Singh Vs Amarjit Singh and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 595 : (1998) 2 RCR(Civil) 655

Limitation Act, 1963 — Section 5
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High Courts27 Jan 1998Dismissed

Harbans Vs Om Parkash

Punjab And Haryana At Chandigarh · (1998) 119 PLR 172

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High Courts27 Jan 1998

Prem Singh Vs State (U.T., Chandigarh)

Punjab And Haryana At Chandigarh · (1998) 4 AICLR 159 : (1998) 2 RCR(Criminal) 162

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High Courts27 Jan 1998

Malkhan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 323

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High Courts27 Jan 1998

Gulzar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 3 AICLR 700 : (1998) 2 RCR(Criminal) 354

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High Courts27 Jan 1998

Man Mohan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 210 : (1998) 2 RCR(Criminal) 460

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High Courts27 Jan 1998

Saint Kabir Education Trust Vs Pritam Chahal

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 679

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High Courts27 Jan 1998

Rajinder Singh Litt Vs Ramesh Kumar

Punjab And Haryana At Chandigarh · (1999) 1 PLJ 634 : (1998) 2 RCR(Civil) 233

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High Courts27 Jan 1998

Manphul Vs State of Haryana

Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 493

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High Courts27 Jan 1998

Satish Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 4 AICLR 117 : (1998) 2 RCR(Criminal) 312

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High Courts27 Jan 1998

Rakesh Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 172

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High Courts27 Jan 1998

Rattan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 356

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High Courts27 Jan 1998Allowed

Karam Singh Vs Amarjit Singh

Punjab And Haryana At Chandigarh · (1998) 120 PLR 714

Limitation Act, 1963 — Section 5
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High Courts27 Jan 1998Allowed

Smt. Santosh Sharma Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1998) 120 PLR 446

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High Courts27 Jan 1998Dismissed

State of Punjab Vs Shri Amar Singh, General Secretary, Punjab Roadways

Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 25 : (1998) 119 PLR 498

Constitution of India, 1950 — Article 14, 15, 16, 16(1), 226
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High Courts27 Jan 1998

Gurdial Singh Vs Amritsar Improvement Trust

Punjab And Haryana At Chandigarh · (1998) 2 PLJ 693 : (1998) 2 PLR 803 : (1998) 4 RCR(Civil) 61

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High Courts23 Jan 1998Dismissed

Jaskaranjit Singh Vs Financial Commissioner and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 626 : (1998) 1 RCR(Civil) 647

Punjab Land Revenue Act, 1887 — Section 111 , 112, 113, 114, 115
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High Courts23 Jan 1998Allowed

Smt. Nasib Kaur Vs Additional Director, Consolidation of Holdings and Others

Punjab And Haryana At Chandigarh · (1998) 120 PLR 713 : (1998) 2 RCR(Civil) 650

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
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High Courts23 Jan 1998

Sardar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 3 AICLR 231

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