High Courts01 Apr 1999Dismissed
State of Haryana Vs Ruldu and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 760 : (1999) 4 RCR(Civil) 40
Land Acquisition Act, 1894 — Section 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,157 of 4,612
High Courts01 Apr 1999Allowed
Union of India (UOI) Vs Special Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 412 : (1999) 3 RCR(Civil) 646
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 28A
High Courts01 Apr 1999
Jang Singh @ Jang Ram and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 687 : (1999) 4 RCR(Criminal) 407
Land Acquisition Act, 1894 — Section 23, 29, 47ARegistration Act, 1908 — Section 47A
High Courts31 Mar 1999
Bharat Enterprises (India) Vs C. Lall Gopi Industrial Enterprises
Punjab And Haryana At Chandigarh · AIR 1999 P&H 231 : (1999) 2 CivCC 574 : (2000) 1 ILR (P&H) 297 : (1999) 122 PLR 121 : (1999) 2 RCR(Civil) 531
High Courts31 Mar 1999
Nathu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 498 : (1999) 3 RCR(Criminal) 585
High Courts31 Mar 1999
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 199 : (1999) 2 RCR(Criminal) 632
High Courts31 Mar 1999
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 491
High Courts31 Mar 1999
Rajdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 231 : (1999) 3 Crimes 308 : (1999) 2 RCR(Criminal) 647
High Courts31 Mar 1999
Darshan Kumar Goel Vs Gazebo Industries Ltd.
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 193 : (1999) 2 RCR(Criminal) 625
High Courts31 Mar 1999
Nimma Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 322 : (1999) 2 RCR(Criminal) 449
High Courts31 Mar 1999
Ratan Kapila Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 192 : (1999) 3 RCR(Criminal) 248
High Courts30 Mar 1999Dismissed
Prem Singh and Others Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 625 : (1999) 123 PLR 314 : (1999) 3 RCR(Civil) 525
Evidence Act, 1872 — Section 67, 68Registration Act, 1908 — Section 59
High Courts30 Mar 1999
Kikkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 175 : (1999) 3 RCR(Criminal) 517
High Courts30 Mar 1999
Gurcharan Singh alias Channa Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 275 : (1999) 2 RCR(Criminal) 766
High Courts30 Mar 1999
Gurpreet Singh Sidhu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 80 : (1999) 3 RCR(Criminal) 95
High Courts30 Mar 1999
Tarlochan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 576 : (1999) 2 RCR(Criminal) 407
High Courts30 Mar 1999
Joga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 546
High Courts30 Mar 1999
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 409 : (1999) 3 RCR(Criminal) 12
High Courts30 Mar 1999
Raj Kumar Gupta Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 447 : (1999) 4 RCR(Civil) 310
Punjab Municipal Corporation Act, 1976 — Section 55
High Courts26 Mar 1999
Kulbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 50