Ashok Kumar Garg Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 173 : (1999) 122 PLR 370 : (1999) 4 RCR(Civil) 548 : (2002) 128 STC 442
COURT ARCHIVE
92,229 judgments · page 3,155 of 4,612
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 173 : (1999) 122 PLR 370 : (1999) 4 RCR(Civil) 548 : (2002) 128 STC 442
Punjab And Haryana At Chandigarh · AIR 1999 P&H 300 : (1999) 3 CivCC 152 : (1999) 3 CivCC 152 : (1999) 122 PLR 747 : (1999) 3 RCR(Civil) 127
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 416 : (1999) 122 PLR 449
Punjab And Haryana At Chandigarh · (1999) 123 PLR 331 : (1999) 3 RCR(Civil) 369
Punjab And Haryana At Chandigarh · AIR 1999 P&H 291 : (1999) 122 PLR 420 : (1999) 3 RCR(Civil) 130
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 686 : (1999) 2 RCR(Criminal) 771
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 403
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 390
Punjab And Haryana At Chandigarh · (1999) 122 PLR 368
Punjab And Haryana At Chandigarh · (1999) 66 ECC 631 : (1999) ECR 578 : (2000) 118 ELT 8 : (1999) 122 PLR 424 : (1999) 4 RCR(Civil) 353 : (1999) 2 RCR(Criminal) 613
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 87 : (1999) 2 RCR(Criminal) 803
Punjab And Haryana At Chandigarh · (1999) 04 P&H CK 0039
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 482
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 1433
Punjab And Haryana At Chandigarh · (1997) 117 PLR 63
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 15 : (1999) 123 PLR 789 : (2000) 1 RCR(Civil) 521
Punjab And Haryana At Chandigarh · (1999) CriLJ 3896 : (1999) 3 RCR(Criminal) 297
Punjab And Haryana At Chandigarh · (1999) CriLJ 3577
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 675 : (1999) 2 RCR(Criminal) 497
Punjab And Haryana At Chandigarh · (1999) 122 PLR 578