High Courts03 May 1999
State of Haryana Vs Sunil Kumar
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 363 : (1999) 2 RCR(Criminal) 749
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,153 of 4,612
High Courts02 May 1999
Manjinder Singh Vs State of Punjab through Inspector General of Prison
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 145 : (1999) 3 RCR(Criminal) 266
High Courts29 Apr 1999
Hissar Medical Diagnostic and Hospital Pvt. Ltd. Vs Addl. Civil Judge (Sr. Division) and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 246 : (1999) 122 PLR 416 : (1999) 3 RCR(Civil) 243
Haryana Municipal Act, 1973 — Section 95
High Courts29 Apr 1999
Ganga Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 58 : (1999) 2 RCR(Criminal) 797
High Courts29 Apr 1999
Mohinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 414 : (1999) 3 RCR(Criminal) 89
High Courts28 Apr 1999Dismissed
Balwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 352 : (1999) 3 RCR(Civil) 122
Constitution of India, 1950 — Article 226Punjab Panchayat Samities and Zila Parishads (Sale, Lease and other Alienation of Property and Public Places) Rules, 1964 — Rule 3, 8
High Courts28 Apr 1999
Mandeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 1771 : (1999) 3 RCR(Criminal) 332
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts28 Apr 1999
Gianender Kumari Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 DMC 741 : (1999) 3 RCR(Criminal) 531
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts27 Apr 1999Dismissed
Smt. Shakuntla Devi Vs Smt. Beer Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 779 : (2001) ACJ 615 : (1999) 122 PLR 502
Workmens Compensation Act, 1923 — Section 2, 3
High Courts27 Apr 1999Dismissed
Mohinderpal Singh Pakho Vs Balvir Singh
Punjab And Haryana At Chandigarh · (1999) 123 PLR 554 : (1999) 3 RCR(Civil) 614
Representation of the People Act, 1951 — Section 80
High Courts27 Apr 1999
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 462 : (1999) 3 RCR(Criminal) 14
High Courts27 Apr 1999
Devi Dayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 459 : (1999) 3 RCR(Criminal) 16
High Courts27 Apr 1999
State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 261
High Courts27 Apr 1999
Mohan Singh Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 411 : (1999) 3 RCR(Criminal) 18
High Courts27 Apr 1999Allowed
Kanwal Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 498
High Courts26 Apr 1999
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 223 : (1999) 2 RCR(Criminal) 644
High Courts26 Apr 1999Allowed
Viru Ram and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 DMC 446 : (1999) 3 RCR(Criminal) 376
Penal Code, 1860 (IPC) — Section 302
High Courts26 Apr 1999Dismissed
Smt. Karamjit Kaur and Another Vs Sukhjinder Kaur and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 65 : (1999) 122 PLR 377 : (1999) 3 RCR(Civil) 560
Registration Act, 1908 — Section 17(1)Succession Act, 1925 — Section 63
High Courts24 Apr 1999Allowed
Hoshiarpur Improvement Trust Vs The President, Land Acquisition Tribunal and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 701 : (2000) 2 RCR(Civil) 51
Civil Procedure Code, 1908 (CPC) — Section 151, 152Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts23 Apr 1999Dismissed
Sardar Jit Singh alias Jeet Singh Vs Narender Kumar and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 490 : (1999) 1 RCR(Rent) 604
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3A)