COURT ARCHIVE
92,229 judgments · page 3,154 of 4,612
Punjab And Haryana At Chandigarh · (1999) 122 PLR 398 : (2000) 1 RCR(Rent) 266
Punjab And Haryana At Chandigarh · (1999) 122 PLR 395 : (2000) 1 RCR(Rent) 265
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 81 : (1999) 2 RCR(Criminal) 798
Punjab And Haryana At Chandigarh · AIR 1999 P&H 247 : (1999) 2 ILR (P&H) 338 : (1999) 122 PLR 400 : (1999) 1 RCR(Rent) 590
Punjab And Haryana At Chandigarh · AIR 1999 P&H 251 : (1999) 2 CivCC 717 : (1999) 2 ILR (P&H) 241 : (1999) 123 PLR 61 : (1999) 3 RCR(Civil) 182
Punjab And Haryana At Chandigarh · (1999) 122 PLR 493
Punjab And Haryana At Chandigarh · (1999) 122 PLR 442 : (1999) 3 RCR(Civil) 246
Punjab And Haryana At Chandigarh · (2002) 255 ITR 655
Punjab And Haryana At Chandigarh · (1999) 122 PLR 432 : (1999) 3 RCR(Criminal) 190
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 657 : (1999) 3 RCR(Civil) 316
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 353 : (1999) 2 RCR(Criminal) 728
Punjab And Haryana At Chandigarh · (1999) 122 PLR 205 : (1999) 4 RCR(Civil) 321
Punjab And Haryana At Chandigarh · (1999) 122 PLR 500
Punjab And Haryana At Chandigarh · (2000) 1 DMC 418 : (1999) 2 RCR(Criminal) 667
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 331
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Criminal) 598
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 206 : (1999) 2 RCR(Criminal) 638
Punjab And Haryana At Chandigarh · (1999) CriLJ 3613 : (1999) 3 RCR(Criminal) 437
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 631 : (1999) 3 RCR(Criminal) 258
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 486 : (1999) 122 PLR 496 : (1999) 3 RCR(Criminal) 195