High Courts05 Apr 1999
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 431
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,156 of 4,612
High Courts05 Apr 1999
Shri Kishan Lal and Another Vs Shri Pritam Singh and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 1049 : (1999) 122 PLR 307 : (1999) 3 RCR(Civil) 261
Motor Vehicles Act, 1988 — Section 166
High Courts05 Apr 1999Allowed
Union of India (UOI) and Others Vs S.K. Rampal
Punjab And Haryana At Chandigarh · (1999) 122 PLR 373
Constitution of India, 1950 — Article 226
High Courts05 Apr 1999
Kamal Goel Vs Purshotam Dass (deceased by L.Rs.) and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 254
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 22, 22(1)
High Courts05 Apr 1999Allowed
Shri Subhash Gupta Vs Kanta Devi and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 306 : (1999) 123 PLR 214 : (1999) 4 RCR(Civil) 666
High Courts05 Apr 1999
Devinder Kumar Vs Presiding Officer, Labour Court, Gurgaon and others
Punjab And Haryana At Chandigarh · (2000) 1 LLJ 724 : (1999) 122 PLR 494
Constitution of India, 1950 — Article 226
High Courts05 Apr 1999
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 731 : (1999) 2 RCR(Criminal) 343
High Courts05 Apr 1999
Harmesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 351
High Courts05 Apr 1999
Arvind Mittal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 298 : (1999) 2 CivCC 515 : (1999) 2 CivCC 515 : (1999) 2 RCR(Criminal) 767
High Courts05 Apr 1999
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 194 : (1999) 3 RCR(Criminal) 152
High Courts05 Apr 1999Allowed
Vijay Kumar and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 444 : (1999) 4 RCR(Civil) 311
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5B
High Courts01 Apr 1999
Avtar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 565
High Courts01 Apr 1999
Shailender Bishnoi Vs Haryana State through CBI
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 71 : (1999) 2 RCR(Criminal) 626
High Courts01 Apr 1999
Jayant Navlakha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 764
High Courts01 Apr 1999
Daljit Singh Rajput Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 466 : (1999) 2 RCR(Criminal) 839
High Courts01 Apr 1999
Mani Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 411
High Courts01 Apr 1999Dismissed
Kulwant Singh Vs Balwinder Kaur and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 240 : (2000) 1 DMC 245 : (1999) 3 RCR(Civil) 658
Hindu Adoptions and Maintenance Act, 1956 — Section 18 , 19, 20
High Courts01 Apr 1999
Labushwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 30 : (1999) 3 RCR(Criminal) 245
High Courts01 Apr 1999
Gurpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 371 : (1999) 3 RCR(Criminal) 6
High Courts01 Apr 1999
State of Haryana Vs Ram Partap
Punjab And Haryana At Chandigarh · (1999) 123 PLR 203 : (1999) 3 RCR(Civil) 721
Land Acquisition Act, 1894 — Section 23, 4