High Courts24 Mar 1999
Madho Ram Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (1999) 3 Crimes 180 : (1999) 2 RCR(Criminal) 619
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,158 of 4,612
High Courts24 Mar 1999
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 689 : (1999) 2 RCR(Criminal) 459
High Courts24 Mar 1999
Rajbir Singh Vs State of Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 262
High Courts24 Mar 1999
Babu Singh Vs M.C. Ropar and others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 84
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts24 Mar 1999Dismissed
K.G. Khosla Compressors Ltd. Vs Presiding Officer, Industrial Tribunal cum Labour Court-I and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 322
Industrial Disputes Act, 1947 — Section 2
High Courts23 Mar 1999
Gurdial Singh Vs Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · AIR 1999 P&H 216 : (1999) 4 CivCC 364 : (2001) 104 CompCas 430 : (1999) 3 RCR(Civil) 218
Criminal Procedure Code, 1973 (CrPC) — Section 34
High Courts23 Mar 1999Allowed
Braham Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 109 : (1999) 123 PLR 32 : (1999) 3 RCR(Civil) 76
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts23 Mar 1999Dismissed
Bhuna Co-operative Sugar Mill Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 383
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts22 Mar 1999Dismissed
Constable Balkaran Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 44
Punjab Police Rules, 1934 — Rule 13.7(2)
High Courts22 Mar 1999
Mulkh Raj Arora Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 154 : (1999) 3 RCR(Criminal) 321
High Courts22 Mar 1999
Smt. Laxmi Mittal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2000) 158 CTR 41 : (1999) 238 ITR 97 : (1999) 106 TAXMAN 36
Finance Act, 1997 — Section 67
High Courts22 Mar 1999
Municipal Corporation, Amritsar Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 95 : (1999) 123 PLR 21 : (1999) 3 RCR(Civil) 149
High Courts22 Mar 1999
Swinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 194
High Courts22 Mar 1999
Lila Singh alias Roza Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 365
High Courts21 Mar 1999
Hassan Murtaza Alias Johny Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) CriLJ 3446
Penal Code, 1860 (IPC) — Section 300
High Courts20 Mar 1999
Commissioner of Income Tax Vs New Krishna Engineering Industries
Punjab And Haryana At Chandigarh · (2000) 242 ITR 536 : (1999) 106 TAXMAN 113
Income Tax Act, 1961 — Section 256(2), 37(1)
High Courts20 Mar 1999
Commissioner of Income Tax Vs L.D. Satija
Punjab And Haryana At Chandigarh · (1999) 156 CTR 304 : (2000) 246 ITR 629 : (1999) 104 TAXMAN 388
Income Tax Act, 1961 — Section 10(14), 143(1), 256(2)
High Courts20 Mar 1999
Gurmukh Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 440
High Courts20 Mar 1999
COMMISSIONER OF INCOME TAX Vs NEW KRISHNA ENGINEERING INDUSTRIES
Punjab And Haryana At Chandigarh · (1999) 155 CTR 150
Income Tax Act, 1961 — Section 256
High Courts20 Mar 1999Dismissed
United India Insurance Company Ltd. Vs Kamal alias Kamla Devi and Others
Punjab And Haryana At Chandigarh · (2000) 1 ACC 52 : (2000) ACJ 1461 : (1999) 2 ILR (P&H) 335 : (1999) 122 PLR 311 : (1999) 3 RCR(Civil) 204
Motor Vehicles Act, 1988 — Section 10(2)