High Courts19 Mar 1999Dismissed
Mam Raj Vs Smt. Sabiri Devi and Others
Punjab And Haryana At Chandigarh · (1999) 03 P&H CK 0111
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,159 of 4,612
High Courts19 Mar 1999
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 Crimes 225 : (1999) 2 RCR(Criminal) 542
High Courts19 Mar 1999
Mukesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 550
High Courts19 Mar 1999Allowed
Sarla Sanan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 DMC 311 : (1999) 2 RCR(Criminal) 570
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts19 Mar 1999Dismissed
Shri Hardev Singh Sodhi Vs Smt. Usha Trehan
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 294 : (1999) 122 PLR 128 : (1999) 2 RCR(Civil) 594
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115
High Courts18 Mar 1999Allowed
Educate India Society (Regd) Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 357
All India Council for Technical Education Act, 1987 — Section 10, 23
High Courts18 Mar 1999
Shiv Dayal Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1999) 3 ICC 682 : (1999) 3 RCR(Civil) 30
High Courts18 Mar 1999
Bimla Rani Vs Saroj alias Sakuntla
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 860
High Courts18 Mar 1999Dismissed
Harnam Kaur Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 481 : (1999) 3 RCR(Civil) 410
Land Acquisition Act, 1894 — Section 23(2), 28
High Courts17 Mar 1999
Employees' State Insurance Corporation Vs Surya Printmac Industries, Faridabad
Punjab And Haryana At Chandigarh · (2000) 84 FLR 586 : (2000) 1 LLJ 387 : (1999) 122 PLR 300
Employees State Insurance Act, 1948 — Section 2, 75
High Courts17 Mar 1999
Manohar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 518
High Courts17 Mar 1999Dismissed
Sukhbir Vs Smt. Maya
Punjab And Haryana At Chandigarh · (1999) 123 PLR 189 : (1999) 3 RCR(Civil) 242
Hindu Succession Act, 1956 — Section 8
High Courts17 Mar 1999Dismissed
Prem Pal and Another Vs Santosh Kumari and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 319 : (1999) 3 RCR(Civil) 241
Civil Procedure Code, 1908 (CPC) — Section 115, 153A
High Courts16 Mar 1999
Samir Singh Sethi Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 577 : (1999) 3 RCR(Criminal) 279
High Courts16 Mar 1999Dismissed
Gurbax Singh Patial, Senior Assistant, Criminal Branch, Punjab and Haryana High Court Vs The High Court of Punjab and Haryana
Punjab And Haryana At Chandigarh · (1999) 122 PLR 94
Constitution of India, 1950 — Article 226
High Courts15 Mar 1999Allowed
D.S. Mudi, Ex-Capt. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 381
Constitution of India, 1950 — Article 226
High Courts15 Mar 1999
Veero Vs Shiv Singh
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Civil) 457
High Courts15 Mar 1999Allowed
Bhup Singh, Ex-Sepoy Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 285
Entitlement Rules, 1952 — Rule 7
High Courts15 Mar 1999Dismissed
Aggar Udyog and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 453 : (1999) 122 PLR 387 : (1999) 3 RCR(Criminal) 184
Land Acquisition Act, 1894 — Section 17
High Courts12 Mar 1999Allowed
Charan Singh and Another Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 719 : (1999) 2 RCR(Civil) 315
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27