High Courts12 Mar 1999Allowed
Sanjiv Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 199
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,160 of 4,612
High Courts11 Mar 1999Allowed
Prithi and Others Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 106 : (1999) 122 PLR 654 : (1999) 2 RCR(Civil) 377
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts11 Mar 1999Dismissed
State of Haryana Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1999) 122 PLR 389 : (1999) 2 RCR(Civil) 377
Land Acquisition Act, 1894 — Section 23
High Courts11 Mar 1999Dismissed
Shamshad Shafi and Others Vs Sale Officer and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 70 : (1999) 2 RCR(Civil) 314
High Courts11 Mar 1999
Durga Dass Vs Swaran Kanta
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Civil) 365
High Courts11 Mar 1999
Texcon Energies Vs Euro Cotspin Limited and others
Punjab And Haryana At Chandigarh · (1999) 96 CompCas 752
Companies Act, 1956 — Section 433, 434, 439
High Courts11 Mar 1999Allowed
Inderjit Chopra Vs Union Territory Administration and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 233 : (1999) 2 RCR(Civil) 590
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3)
High Courts11 Mar 1999Dismissed
Harjeet Singh Vs District Judge and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 285 : (1999) 2 RCR(Civil) 697
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5(1)
High Courts11 Mar 1999Dismissed
Gurnam Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 575
Punjab Police Rules, 1934 — Rule 14.11
High Courts10 Mar 1999Allowed
Meeta Rai Vs Gulshan Mahajan
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 553 : (1999) 2 CivCC 553 : (1999) 2 RCR(Criminal) 383
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts10 Mar 1999
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 Crimes 108 : (1999) 2 RCR(Criminal) 605
High Courts09 Mar 1999
Juhra Vs Liyaqat Ali and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 654 : (2000) 3 CivCC 243 : (1999) 122 PLR 42 : (1999) 2 RCR(Civil) 614
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98, 115
High Courts09 Mar 1999Allowed
Mohinder Singh Vs Sukhbir Singh
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 244 : (1999) 2 RCR(Civil) 313
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts09 Mar 1999
Vivek Gupta Vs Central Board of Direct Taxes and others
Punjab And Haryana At Chandigarh · (1999) 238 ITR 124
Income Tax Act, 1961 — Section 147, 148, 28
High Courts09 Mar 1999
State of Haryana and others Vs Presiding Officer, Labour Court, Rohtak and another
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 231 : (2000) 1 LLJ 66 : (1999) 122 PLR 363
Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 25F
High Courts09 Mar 1999
Dilbar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 750 : (1999) 3 RCR(Criminal) 644
High Courts09 Mar 1999
Ram Avtar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 483
High Courts09 Mar 1999
Mohinder Sangwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 586
High Courts09 Mar 1999Dismissed
Mangal Kishore Kaul Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 552 : (2000) ACJ 1167 : (1999) 123 PLR 213 : (1999) 4 RCR(Civil) 666
Motor Vehicles Act, 1988 — Section 166
High Courts08 Mar 1999
Kulbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 592