High Courts05 Mar 1999Dismissed
Dev Raj Vs Tarsem Lal (died) through his L.Rs. and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 815 : (1999) 1 RCR(Rent) 619
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,162 of 4,612
High Courts04 Mar 1999Dismissed
National Insurance Company Limited Vs Ram Chander and Another
Punjab And Haryana At Chandigarh · (2000) 1 ACC 32 : (2000) ACJ 639 : (1999) 122 PLR 305 : (1999) 2 RCR(Civil) 593
Motor Vehicles Act, 1988 — Section 147(1)
High Courts04 Mar 1999
State of Haryana Vs Arun Kumar
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 292
High Courts04 Mar 1999
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 Crimes 117 : (1999) 2 RCR(Criminal) 446
High Courts04 Mar 1999
Soma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 63 : (1999) 2 RCR(Criminal) 765
High Courts04 Mar 1999
Rakesh Kumar Goyal Vs Rajasthan State Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 498 : (2001) ACJ 194 : (1999) 123 PLR 18 : (1999) 3 RCR(Rent) 156
Motor Vehicles Act, 1988 — Section 166
High Courts04 Mar 1999
Sher Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 182 : (1999) 2 LLJ 1075
High Courts02 Mar 1999
COMMISSIONER OF INCOME TAX Vs JANAK STEEL TUBES (P) LTD.
Punjab And Haryana At Chandigarh · (1999) 154 CTR 491
Income Tax Act, 1961 — Section 256
High Courts01 Mar 1999Allowed
Suraj Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 549 : (1999) 122 PLR 650 : (1999) 2 RCR(Civil) 408
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Mar 1999
Devinder Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 58 : (1999) 3 RCR(Criminal) 325
High Courts01 Mar 1999
Phinder Vs State of UT, Chandigarh
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 537 : (1999) 3 RCR(Criminal) 268
High Courts26 Feb 1999Allowed
M/s Kalpataru Synthetics and Fibres (P) Ltd. Vs Sri Seetha Venkatesh Mills Ltd
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 210 : (1999) 2 RCR(Civil) 142
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts26 Feb 1999Dismissed
Harmit Singh, Ex-Constable Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 76
Constitution of India, 1950 — Article 311(2)Punjab Police Rules, 1934 — Rule 16.38
High Courts26 Feb 1999
Sunder @ Surinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 554
High Courts26 Feb 1999
Surjit Singh alias Jamla Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 612 : (1999) 3 RCR(Criminal) 324
High Courts26 Feb 1999
Mohammad Imran Chaudhary Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 275
High Courts26 Feb 1999
Ajay Bansal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 CurLJ 96 : (1999) 2 RCR(Criminal) 386
High Courts25 Feb 1999
Raja @ Manoj Kumar Divedi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 267 : (1999) 2 RCR(Criminal) 385
High Courts25 Feb 1999
Milkhi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 198 : (1999) 2 RCR(Criminal) 599
High Courts24 Feb 1999Dismissed
Ram Chand Vs Raj Rani
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 319 : (1999) 123 PLR 20 : (1999) 3 RCR(Civil) 691
Hindu Marriage Act, 1955 — Section 9Limitation Act, 1963 — Section 5