High Courts24 Feb 1999
Vikrant Overseas Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 258 : (1999) 66 ECC 624 : (1999) 85 ECR 587 : (2000) 123 ELT 486 : (1999) 122 PLR 183 : (1999) 2 RCR(Civil) 397
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,163 of 4,612
High Courts24 Feb 1999
Chand Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 ICC 411 : (1999) 1 PLJ 213 : (1999) 2 RCR(Civil) 596
High Courts24 Feb 1999
Sucha Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) CriLJ 3903 : (1999) 3 RCR(Criminal) 403
Penal Code, 1860 (IPC) — Section 109, 300, 304
High Courts24 Feb 1999
Papu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 252 : (1999) 2 RCR(Criminal) 400
High Courts24 Feb 1999
Bharat Bhushan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 148
High Courts23 Feb 1999Dismissed
Shah Ganda Lal Tribhovan Vs Sachdeva and Sons Rice Mills Limited
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 147 : (1999) 121 PLR 673 : (1999) 2 RCR(Civil) 191
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts23 Feb 1999
Parveen Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 DMC 255 : (1999) 2 RCR(Criminal) 96
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 109, 304B, 34, 498A
High Courts23 Feb 1999
Saira Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 624
High Courts23 Feb 1999
Chanan Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 593
High Courts23 Feb 1999
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 487
High Courts23 Feb 1999Allowed
Narinder Chand Mehra and Another Vs Surinder Chand Mehra and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 628 : (2000) 2 CivCC 399 : (1999) 122 PLR 16 : (1999) 3 RCR(Civil) 92
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3, 115
High Courts23 Feb 1999Dismissed
Gurdial Singh Vs Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 364 : (1999) 3 RCR(Civil) 218
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts23 Feb 1999Dismissed
Union of India (UOI) Vs Dera Baba Ram Dass Ji
Punjab And Haryana At Chandigarh · (1999) 122 PLR 681 : (1999) 3 RCR(Civil) 714 : (1999) 2 RCR(Civil) 370
Land Acquisition Act, 1894 — Section 23
High Courts22 Feb 1999
Mohboob Khan Vs State (U.T. Administration)
Punjab And Haryana At Chandigarh · (1999) 3 ACR 2007
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50
High Courts22 Feb 1999Dismissed
Ram Chander Vs Naresh Kumar and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 727 : AIR 1999 P&H 219 : (1999) 122 PLR 46 : (1999) 2 RCR(Civil) 420
Motor Vehicles Act, 1988 — Section 146, 157
High Courts22 Feb 1999
Mehboob Khan Vs State (U.T.Administration)
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 603 : (1999) 2 RCR(Criminal) 520
High Courts22 Feb 1999
Gokha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 531
High Courts22 Feb 1999
State of Haryana Vs Hisam Singh and another
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 335
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts22 Feb 1999
Smt. Bharpai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 122 PLR 721 : (1999) 2 RCR(Civil) 374
Land Acquisition Act, 1894 — Section 23(1A), 48
High Courts22 Feb 1999
Nidhi Bharti and Others Vs Central Board of Secondary Education and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 738
Constitution of India, 1950 — Article 226, 227