High Courts16 Feb 1999Dismissed
Jaswinder Kaur Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 191 : (2000) 1 RCR(Criminal) 33
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,165 of 4,612
High Courts16 Feb 1999Dismissed
Kabul Singh and Another Vs Gurinder Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 816 : (1999) 1 RCR(Rent) 613
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts15 Feb 1999
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 59 : (1999) 3 RCR(Criminal) 323
High Courts15 Feb 1999Allowed
Bashir Ahmad Vs Masjit Patti Niyamatpur
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 81 : (1999) 123 PLR 58 : (1999) 3 RCR(Civil) 147
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts12 Feb 1999
Harbans Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 289 : (1999) 122 PLR 103 : (1999) 3 RCR(Civil) 52
Motor Vehicles Act, 1988 — Section 166
High Courts12 Feb 1999Dismissed
State of Punjab Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 148 : (1999) 3 RCR(Criminal) 189
Land Acquisition Act, 1894 — Section 23
High Courts12 Feb 1999Dismissed
Gurnam Kaur Vs Mithoo Singh and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 70
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12A
High Courts12 Feb 1999
Baldev Raj Hari Kishan Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1999) 02 P&H CK 0091
Punjab General Sales Tax Act, 1948 — Section 2, 31, 5
High Courts12 Feb 1999
Laxmi Steel Rolling Mills Vs Union of India
Punjab And Haryana At Chandigarh · (1999) 65 ECC 382 : (1999) 111 ELT 695
Central Excises and Salt Act, 1944 — Section 3A
High Courts12 Feb 1999
Dilbagh Rai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 Crimes 227 : (1999) 2 RCR(Criminal) 596
High Courts12 Feb 1999
Harsharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 FJCC 400 : (1999) 3 RCR(Criminal) 241
High Courts12 Feb 1999Allowed
Dasondha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 69 ECC 348
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts12 Feb 1999Dismissed
Devinder Lal Gupta and Others Vs The Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 52 : (1999) 3 RCR(Civil) 1
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AChandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12, 12(3), 21AConstitution of India, 1950 — Article 226
High Courts12 Feb 1999
Ms. Shakuntla Devi and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) ACJ 1246 : (1999) 3 CivCC 19 : (1999) 122 PLR 48 : (1999) 3 RCR(Civil) 28
Motor Vehicles Act, 1988 — Section 166
High Courts11 Feb 1999
Navnish Uttam Vs Union Territory
Punjab And Haryana At Chandigarh · (1999) 2 DMC 322 : (1999) 2 RCR(Criminal) 281
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Feb 1999
State of Punjab Vs Daljit Singh and others
Punjab And Haryana At Chandigarh · (1999) CriLJ 2723 : (1999) 2 RCR(Criminal) 690
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts10 Feb 1999
Charan Singh Vs Ajit Singh etc.
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 458 : (1999) 122 PLR 671 : (1999) 4 RCR(Civil) 589
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts10 Feb 1999Allowed
Yad Ram Vs Capt. Ram Avtar
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 346 : (1999) 4 RCR(Civil) 591
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Feb 1999Dismissed
Balwant Singh etc. Vs Harbans Singh etc.
Punjab And Haryana At Chandigarh · (1999) 122 PLR 517 : (1999) 4 RCR(Civil) 317
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Feb 1999Dismissed
Dharam Pal Vs Janak Kishore and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 78 : (1999) 3 CivCC 29 : (1999) 121 PLR 617 : (1999) 3 RCR(Civil) 145
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A