High Courts10 Feb 1999
Raju Sharma Vs Pardeep Kumar and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 612 : (1999) 2 RCR(Civil) 517
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,166 of 4,612
High Courts10 Feb 1999Dismissed
Veer Singh and Others Vs Udham Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 598 : (1999) 2 RCR(Civil) 580
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Feb 1999
Joginder Singh Vs Sant Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 594 : (1999) 2 RCR(Civil) 581
Court Fees Act, 1870 — Section 13Punjab and Haryana High Court Rules and Order — Rule 3
High Courts10 Feb 1999Allowed
Kumari Minakshi and Another Vs Mrs. Harbans Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 522 : (1999) 2 RCR(Civil) 535
Motor Vehicles Act, 1988 — Section 166
High Courts10 Feb 1999Dismissed
Ranjit Singh and Another Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (1999) 121 PLR 521 : (1999) 2 RCR(Civil) 535
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Feb 1999Dismissed
Gurnam Singh Vs Smt. Sarbjit Kaur
Punjab And Haryana At Chandigarh · (1999) 121 PLR 802 : (1999) 4 RCR(Civil) 389
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Feb 1999Allowed
Ram Kumar and Others Vs The Haryana Cotton Mills
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 99 : (1999) 121 PLR 799 : (1999) 4 RCR(Civil) 387
Companies Act, 1956 — Section 433
High Courts10 Feb 1999
Jai Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 DMC 399 : (1999) 2 RCR(Criminal) 312
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts10 Feb 1999
In The Matter of Vs Highway Cycle Industries and Sunbeam Auto Ltd.
Punjab And Haryana At Chandigarh · (1999) 121 PLR 531 : (1999) 2 RCR(Civil) 541
Companies Act, 1956 — Section 391, 391(2), 394, 394(3)
High Courts10 Feb 1999
Dee Dee Electricals Vs Road Master Foods Limited
Punjab And Haryana At Chandigarh · (1999) 02 P&H CK 0084
Companies Act, 1956 — Section 433
High Courts10 Feb 1999
Gurmeet Kaur Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 161 : (1999) 2 RCR(Criminal) 294
High Courts10 Feb 1999
Mangat Ram Vs Oriental Bank of Commerce and another
Punjab And Haryana At Chandigarh · (2001) 104 CompCas 65 : (1999) 122 PLR 167 : (1999) 4 RCR(Civil) 236
Civil Procedure Code, 1908 (CPC) — Section 151, 34
High Courts10 Feb 1999
Ginder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 4811
Penal Code, 1860 (IPC) — Section 304, 309, 313, 99
High Courts10 Feb 1999
Verma Gas Agency Vs Appenzell Petroleum Products Ltd.
Punjab And Haryana At Chandigarh · (1999) 121 PLR 524 : (1999) 2 RCR(Civil) 536
Companies Act, 1956 — Section 433, 434, 439
High Courts10 Feb 1999
Highway Cycle Industries and Sunbeam Auto Limited Vs In Re
Punjab And Haryana At Chandigarh · (1999) 97 CompCas 846
Companies Act, 1956 — Section 391, 391(2), 391(4), 394, 394(3)
High Courts10 Feb 1999
J.G. Finance Ltd. Vs Jamna Auto Industries
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 107 : (1999) 121 PLR 527 : (1999) 2 RCR(Civil) 539
Companies Act, 1956 — Section 10, 433, 434, 439
High Courts10 Feb 1999Dismissed
Rajinder Singh Vs Narinder Kumar Verma and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 115 : (1999) 121 PLR 609 : (1999) 2 RCR(Civil) 516
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Feb 1999Dismissed
Roshan Lal Soni Vs Jagan Nath
Punjab And Haryana At Chandigarh · (1999) 121 PLR 828 : (1999) 4 RCR(Civil) 596
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 14
High Courts10 Feb 1999Dismissed
Bharat Bhushan Setia and Another Vs Nirmal Kanta etc.
Punjab And Haryana At Chandigarh · (1999) 122 PLR 165 : (1999) 4 RCR(Civil) 235
Arbitration Act, 1940 — Section 34