High Courts04 Feb 1999
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 861
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,168 of 4,612
High Courts04 Feb 1999
Punjab State Vs Rai Sahib Mehta
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Civil) 591
High Courts04 Feb 1999Dismissed
Nasib Singh Vs Estate Officer, Union Territory and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 751 : (1999) 3 RCR(Civil) 46
Constitution of India, 1950 — Article 226
High Courts04 Feb 1999
Ramesh Chand Vs Brij Mohan Aggarwal
Punjab And Haryana At Chandigarh · (2000) 4 ICC 513 : (2000) 3 LJR 69 : (2000) 3 RCR(Civil) 417
High Courts03 Feb 1999Allowed
Master Rajwant Singh and Another Vs Advisor to the Administrator, Union Territory and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 728 : (1999) 3 RCR(Civil) 61
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3)
High Courts03 Feb 1999
S.S. Gill and Others Vs The Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 17 : (1999) 3 RCR(Civil) 101
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3)
High Courts03 Feb 1999
Commissioner of Income Tax Vs Janak Steel Tubes (P) Ltd.
Punjab And Haryana At Chandigarh · (1999) 239 ITR 115
Income Tax Act, 1961 — Section 256(2)
High Courts03 Feb 1999
Narinder Singh Vs Chemico Pesticide Combines
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 311
High Courts02 Feb 1999Allowed
Jyoti Vs Joginder Pal
Punjab And Haryana At Chandigarh · (2000) 1 DMC 303 : (1999) 2 RCR(Criminal) 569
Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(2)Hindu Marriage Act, 1955 — Section 15, 17Penal Code, 1860 (IPC) — Section 34, 494
High Courts01 Feb 1999
Shamsher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 145 : (1999) 2 RCR(Criminal) 100
High Courts01 Feb 1999
Amrit Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 744 : (1999) 3 RCR(Rent) 154
Land Acquisition Act, 1894 — Section 23
High Courts01 Feb 1999Dismissed
Gulzar Singh Vs Nanak Chand and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 396 : (2000) 1 RCR(Rent) 267
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts29 Jan 1999Dismissed
National Insurance Co. Ltd. Vs Ram Niwas Sharma
Punjab And Haryana At Chandigarh · (1999) 2 ACC 538 : (2001) ACJ 607 : (1999) 123 PLR 147 : (1999) 3 RCR(Civil) 32
Workmens Compensation Act, 1923 — Section 4A
High Courts29 Jan 1999
Navneet Verma, Accounts Executive, Haryana Bureau of Public Administration, Chandigarh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 696
Constitution of India, 1950 — Article 226
High Courts29 Jan 1999
Lakhwant Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 DMC 608
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts29 Jan 1999
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 568 : (1999) 2 RCR(Criminal) 435
High Courts29 Jan 1999
Rajbir Singh, Asstt. Lineman and others Vs The Secretary, Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1999) 01 P&H CK 0043
Constitution of India, 1950 — Article 226
High Courts29 Jan 1999
Ram Niwas Vs Risala
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6C, 151
High Courts29 Jan 1999
Lalsons Cold Storage and Others Vs Regional Provident Fund Commissioner for States of Punjab, Himachal Pradesh and U.T. Chandigarh
Punjab And Haryana At Chandigarh · (1999) 122 PLR 10
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7D
High Courts28 Jan 1999Allowed
Harjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 140 : (1999) 123 PLR 31 : (1999) 3 RCR(Rent) 152
Land Acquisition Act, 1894 — Section 23