High Courts28 Jan 1999
Mangat Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 413 : (2000) 3 SCT 230
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,169 of 4,612
High Courts28 Jan 1999
Prem Chand Gupta and others Vs Haryana Financial Corporation and others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 183 : (1999) 2 CivCC 302 : (2000) 102 CompCas 144 : (1999) 121 PLR 663 : (1999) 2 RCR(Civil) 44
High Courts28 Jan 1999
Misro and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 DMC 620
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 306
High Courts28 Jan 1999Dismissed
Nirmal Singh and Another Vs Bhagwant Singh and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 226 : (1999) Supp CivCC 13 : (1999) 122 PLR 732 : (1999) 4 RCR(Civil) 286
Registration Act, 1908 — Section 17
High Courts27 Jan 1999Dismissed
Rajinder Kumar Vs Manohar Lal Khurana and Another
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 88 : (1999) 123 PLR 794 : (2000) 1 RCR(Civil) 458
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Jan 1999Dismissed
Union of India (UOI) Vs Bhajan Lal and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 730 : (1999) 2 RCR(Civil) 297
Defence of India Act, 1962 — Section 8
High Courts27 Jan 1999
Savitri Devi and Others Vs Pala Ram and Others
Punjab And Haryana At Chandigarh · (2000) 2 ACC 152 : (2000) ACJ 935 : (2000) 124 PLR 135
Motor Vehicles Act, 1988 — Section 166
High Courts27 Jan 1999
Gian Castings Ltd. and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2000) 67 ECC 385 : (1999) 81 ECR 379 : (1999) 108 ELT 36 : (1999) 121 PLR 684 : (1999) 1 RCR(Criminal) 667
Central Excise Rules, 1944 — Rule 197, 201, 209, 9(2)Central Excises and Salt Act, 1944 — Section 11, 12, 14, 18, 3Constitution of India, 1950 — Article 226
High Courts27 Jan 1999Allowed
Harpal Sharma Vs Smt. Tripta Rani
Punjab And Haryana At Chandigarh · AIR 1999 P&H 220 : (1999) 2 CivCC 352 : (1999) 2 RCR(Civil) 87
Hindu Marriage Act, 1955 — Section 13
High Courts27 Jan 1999
Dr. Khazan Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 01 P&H CK 0037
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13, 7
High Courts27 Jan 1999Allowed
Sucha Singh Vs Bhalwan
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 433 : (1999) Supp CivCC 433 : (1999) 4 CivCC 300 : (1999) 122 PLR 153 : (1999) 2 RCR(Civil) 25 : (1999) 1 RCR(Civil) 614 : (1999) 1 RCR(Criminal) 769
High Courts25 Jan 1999Allowed
Gurpal Singh and Another Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 564 : (2000) ACJ 885 : (2000) 1 ILR (P&H) 25 : (1999) 122 PLR 131 : (1999) 2 RCR(Civil) 396
Motor Vehicles Act, 1988 — Section 166
High Courts25 Jan 1999Dismissed
Bharat Porcelain Vs The Labour Court and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 701
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts25 Jan 1999Dismissed
Bharat Ram Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1999) 122 PLR 745
High Courts25 Jan 1999Dismissed
Romesh Suri Vs The Punjab Co-operative Bank Ltd.
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 237 : (1999) 123 PLR 65 : (2000) 1 RCR(Civil) 67
High Courts22 Jan 1999
Kailash Devi and Others Vs Umer Deen and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 604 : (1999) 122 PLR 713 : (1999) 2 RCR(Civil) 363
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jan 1999Allowed
Oriental Sales Vs Bank of India
Punjab And Haryana At Chandigarh · (1999) 123 PLR 747
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1)
High Courts22 Jan 1999Allowed
S. Jagjit Singh Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 772 : (1999) 122 PLR 106 : (1999) 3 RCR(Civil) 105
Motor Vehicles Act, 1939 — Section 110A
High Courts22 Jan 1999Allowed
Dhoop Singh, Ex-Naik Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 704
Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 12Pension Regulations for Army, 1961 — Rule 173
High Courts22 Jan 1999
Sukhbir and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) CriLJ 2083
Penal Code, 1860 (IPC) — Section 302, 324, 34