High Courts20 Jan 1999
Baldev Singh alias Giani Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 83
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,171 of 4,612
High Courts20 Jan 1999
Usman alias Chippad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 457
High Courts20 Jan 1999
M.M. Sharma, Addl. Dist. Judge, Rewari Vs Dilawar Singh, Asstt. Food and Supplies Officer, Rewari
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 220 : (1999) CriLJ 1764 : (1999) 1 ILR (P&H) 407 : (1999) 122 PLR 234 : (1999) 4 RCR(Civil) 340 : (1999) 2 RCR(Civil) 263
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts20 Jan 1999
Joginder Singh Sodhi Vs Hutesh Dogra, Wealth Tax Officer, etc.
Punjab And Haryana At Chandigarh · (1999) 236 ITR 817
High Courts19 Jan 1999Dismissed
Punjab State Civil Supplies Corporation Limited Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 694
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts19 Jan 1999Dismissed
V.K. Kapur and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 96
Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Rule 6
High Courts19 Jan 1999
Ram Tirath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 409
High Courts19 Jan 1999
Maya Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 517 : (1999) 1 RCR(Criminal) 776
High Courts19 Jan 1999
Milkhi Ram Vs Manohar Singh and others
Punjab And Haryana At Chandigarh · (1999) CriLJ 1674 : (1999) 1 RCR(Civil) 674 : (1999) 3 RCR(Criminal) 102
Contempt of Courts Act, 1971 — Section 12, 2
High Courts19 Jan 1999Dismissed
Daya Nand Dalal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 382 : (1999) 122 PLR 245
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.26
High Courts19 Jan 1999
Prem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1952 : (1999) 1 RCR(Criminal) 834
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts19 Jan 1999
Hardyal Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 122 PLR 68 : (1999) 4 RCR(Civil) 363
Land Acquisition Act, 1894 — Section 23
High Courts19 Jan 1999Dismissed
Jarnail Singh and Others Vs Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 361 : (1999) 2 RCR(Civil) 42
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 13B, 3, 7
High Courts18 Jan 1999Dismissed
Suvidya Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 91
Constitution of India, 1950 — Article 14, 16
High Courts18 Jan 1999
Harbans Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 DMC 599
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts18 Jan 1999
State of Haryana Vs Sher Chand
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 215
High Courts18 Jan 1999
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 747
High Courts18 Jan 1999
Wazir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 283
High Courts18 Jan 1999
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 270
High Courts18 Jan 1999
Smt. Manjit Kaur Vs Inderjit Singh
Punjab And Haryana At Chandigarh · AIR 1999 P&H 196 : (1999) 2 CivCC 384 : (1999) 2 DMC 1 : (1999) 121 PLR 759 : (1999) 2 RCR(Civil) 305
Hindu Marriage Act, 1955 — Section 27