High Courts13 Jan 1999
Gurmit Singh Vs S.I.Yog Raj Sharma
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 264
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,173 of 4,612
High Courts13 Jan 1999
Piara Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 313
High Courts12 Jan 1999Dismissed
Ram Lal Jassi Vs Chaudhary Jagjit Singh
Punjab And Haryana At Chandigarh · (1999) 123 PLR 179 : (1999) 3 RCR(Civil) 274
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 11Representation of the People Act, 1951 — Section 80 , 81(1)
High Courts12 Jan 1999Allowed
Ram Singh Vs Civil Judge, (Senior Division) and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 570 : (1999) 2 RCR(Civil) 76
Haryana Panchayati Raj Act, 1994 — Section 176(4)
High Courts12 Jan 1999Dismissed
Commissioner of Income Tax Vs Ram Mohan Kabra
Punjab And Haryana At Chandigarh · (2002) 257 ITR 773
Income Tax Act, 1961 — Section 256(2)
High Courts12 Jan 1999
Rattan Lal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1999) 01 P&H CK 0087
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Jan 1999
State of Punjab Vs Bashamber Singh
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 816
High Courts12 Jan 1999
Sukhjit Starch and Chemicals Ltd. Vs Supdt., Cen. Ex., Range-ii, Phagwara and Another
Punjab And Haryana At Chandigarh · (1999) ECR 179 : (1999) 108 ELT 19
Central Excises and Salt Act, 1944 — Section 11, 23, 24Constitution of India, 1950 — Article 226
High Courts12 Jan 1999
P.K. Natrajan Vs Goyal Trading Co.
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 541 : (2001) 1 RCR(Criminal) 350
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 120
High Courts11 Jan 1999Dismissed
Krishan Chand Vs Vidya Sagar
Punjab And Haryana At Chandigarh · (1999) 121 PLR 505 : (1999) 1 RCR(Rent) 255
Transfer of Property Act, 1882 — Section 106
High Courts11 Jan 1999Dismissed
Arvind Khanna Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 813 : (1999) 2 RCR(Civil) 299
Constitution of India, 1950 — Article 226
High Courts11 Jan 1999Allowed
Bihari Lal Vs Smt. Ram Piari
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 278 : (1999) 2 CivCC 634 : (1999) 122 PLR 133 : (1999) 3 RCR(Civil) 239
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65C
High Courts11 Jan 1999Allowed
Gurwinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 275
Constitution of India, 1950 — Article 14, 16, 309
High Courts08 Jan 1999
Indian Oil Corporation Ltd. Vs Excise and Taxation Officer-Cum-Assessing Authority
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 133 : (1999) 4 RCR(Civil) 307
Punjab General Sales Tax Act, 1948 — Section 2
High Courts08 Jan 1999Dismissed
Sanjay Chopra Vs Shyama
Punjab And Haryana At Chandigarh · (1999) 2 DMC 382 : (1999) 1 RCR(Criminal) 766
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Jan 1999
Altos India Limited Vs Bharti Telecom Limited
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 6
High Courts08 Jan 1999
Rohtash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 12
High Courts08 Jan 1999
Satpal Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 455 : (1999) 121 PLR 572
Constitution of India, 1950 — Article 226
High Courts08 Jan 1999
Indian Oil Corporation Limited Vs Excise and Taxation Officer-cum-assessing Authority and others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 14
Punjab General Sales Tax Act, 1948 — Section 2
High Courts07 Jan 1999Allowed
Surinder Nath Vs Baba Inder Singh
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 430 : (2000) 3 CivCC 249 : (1999) 122 PLR 67 : (1999) 4 RCR(Civil) 362
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 115