High Courts07 Jan 1999Dismissed
Raghunath (Died) through L.Rs. and Others Vs Raghbir Dass
Punjab And Haryana At Chandigarh · (1999) 122 PLR 148 : (1999) 1 RCR(Rent) 344
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,174 of 4,612
High Courts07 Jan 1999
Haryana Telecom Limited Vs Sterlite Industries (India) Ltd.
Punjab And Haryana At Chandigarh · (1999) 97 CompCas 675 : (1999) 122 PLR 116 : (1999) 4 RCR(Civil) 244
Arbitration and Conciliation Act, 1996 — Section 8Companies Act, 1956 — Section 397, 398, 433, 434, 439
High Courts07 Jan 1999
State of Haryana Vs Buta Ram
Punjab And Haryana At Chandigarh · (1999) 3 ICC 389 : (1999) 2 RCR(Civil) 629
High Courts07 Jan 1999
A.P. Wasan Vs The Post-Graduate Institute of Medical Education and Research, Chandigarh and others
Punjab And Haryana At Chandigarh · (1999) 01 P&H CK 0048
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 1999
Darshan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 01 P&H CK 0046
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 1999
Rajwant Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 21 : (1999) 122 PLR 12 : (1999) 2 RCR(Civil) 589
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Jan 1999Dismissed
Maya Devi (Died) Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 122 PLR 98 : (1999) 3 RCR(Civil) 271
Land Acquisition Act, 1894 — Section 23
High Courts07 Jan 1999
Jagdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1423 : (1999) 1 RCR(Criminal) 600
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts07 Jan 1999Allowed
The State of Punjab and Others Vs Shangara Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 768 : (1999) 2 RCR(Civil) 409
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152Land Acquisition Act, 1894 — Section 23A
High Courts24 Dec 1998Dismissed
Improvement Trust and Another Vs Rajinder Singh and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 455 : (1999) 2 RCR(Civil) 628
Punjab Municipal Act, 1911 — Section 195, 195A, 81
High Courts24 Dec 1998Dismissed
S.P. Kaushik Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 406 : (1999) 2 RCR(Civil) 443
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Dec 1998
Ranbir Singh (Ex. Const.) Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 435
Punjab Police Rules, 1934 — Rule 16.2
High Courts24 Dec 1998
Kulwant Singh Bhullar Vs Sukhwant Kaur
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 486 : (1999) 1 RCR(Criminal) 852
High Courts24 Dec 1998
Lord Shiva Charitable Trust Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 618 : (1999) 1 RCR(Criminal) 706
High Courts24 Dec 1998
Dayal Kuar Vs Rajinder Kaur and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 393
Contempt of Courts Act, 1971 — Section 12
High Courts24 Dec 1998Dismissed
Gurmail Singh and Others Vs Amrit Singh and Another
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 285 : (1999) 123 PLR 68 : (2000) 1 RCR(Civil) 70
High Courts24 Dec 1998Dismissed
State of Haryana and another Vs Jagir Kaur and others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 259 : (1999) 3 RCR(Civil) 135
Land Acquisition Act, 1894 — Section 18
High Courts23 Dec 1998
Maya Devi Vs Raj Rani
Punjab And Haryana At Chandigarh · (1999) 123 PLR 436 : (2000) 1 RCR(Civil) 386
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts23 Dec 1998
Commissioner of Income Tax Vs Haryana Minerals Ltd.
Punjab And Haryana At Chandigarh · (1999) 156 CTR 356 : (2000) 242 ITR 704 : (2001) 118 TAXMAN 758
Income Tax Act, 1961 — Section 256(2)
High Courts23 Dec 1998
Hari Singh Vs Piare Lal
Punjab And Haryana At Chandigarh · (1999) 123 PLR 166 : (1999) 3 RCR(Civil) 240
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7