High Courts18 Dec 1998
Subhash Chand Vs Punjab State
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 567
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,176 of 4,612
High Courts18 Dec 1998
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 89
High Courts18 Dec 1998
Anil Kumar Vs Rita Kumari
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 813
High Courts18 Dec 1998Dismissed
Sukhar Enterprises Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 191 : (1999) 122 PLR 304 : (1999) 2 RCR(Civil) 174
Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 3
High Courts18 Dec 1998
Gaurav and Another Vs Shri Vikram Kumar Aggarwal and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 536 : (1999) 2 RCR(Civil) 521
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts18 Dec 1998Dismissed
Jasmer Singh and Others Vs The Chandigarh State Cooperative Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 351
Constitution of India, 1950 — Article 14, 16
High Courts17 Dec 1998Allowed
Kirpal Kaur and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 863
High Courts17 Dec 1998Dismissed
Punjab National Bank Vs Kaka Ram Babu Ram Aggarwal
Punjab And Haryana At Chandigarh · (1999) 121 PLR 375 : (1999) 2 RCR(Civil) 561
High Courts17 Dec 1998Dismissed
Ram Pal Vs Savita Verma
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 680 : (1999) 121 PLR 293 : (1999) 2 RCR(Civil) 435
Hindu Marriage Act, 1955 — Section 24
High Courts17 Dec 1998Dismissed
Gram Panchayat Vs Smt. Lokesh Devi and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 371 : (1999) 122 PLR 741 : (1999) 4 RCR(Civil) 313
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts17 Dec 1998Dismissed
Poonam Chanda Vs Takkar Electronics and Another
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 648 : (1999) 121 PLR 382 : (1999) 2 RCR(Civil) 566
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 4, Order 38 Rule 5
High Courts17 Dec 1998Dismissed
Niranjan Singh Vs Om Suta and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 472 : (1999) 122 PLR 126 : (1999) 2 RCR(Civil) 375
Motor Vehicles Act, 1988 — Section 147
High Courts17 Dec 1998Dismissed
Bhiranwan Devi Vs Mrs. Aruna
Punjab And Haryana At Chandigarh · (1999) 2 DMC 528 : (1999) 2 RCR(Criminal) 35
Criminal Procedure Code, 1973 (CrPC) — Section 177, 179, 181, 468, 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 498A
High Courts17 Dec 1998
Raj Kumar Vs Kapoor Neelam (Smt.) and another
Punjab And Haryana At Chandigarh · (1999) 1 ACC 525 : (1999) 2 LLJ 1423 : (1999) 121 PLR 517 : (1999) 2 RCR(Civil) 75
Civil Procedure Code, 1908 (CPC) — Section 151Employees Compensation Act, 1923 — Section 3Motor Vehicles Act, 1988 — Section 167
High Courts17 Dec 1998
Industrial Cables (India) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1999) 156 CTR 185
Income Tax Act, 1961 — Section 2(24), 28, 35B, 35B(1)
High Courts17 Dec 1998
Kalpana Ahlawat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 134 : (1999) 1 RCR(Civil) 808
Constitution of India, 1950 — Article 226Dental Council of India Regulations, 1994 — Regulation 7Dentists Act, 1948 — Section 20(1)
High Courts17 Dec 1998
Paramjit Singh Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 466 : (1999) 2 RCR(Criminal) 22
High Courts17 Dec 1998
Randhir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 734
High Courts17 Dec 1998
Court on its own Motion Vs G.S.Brar, Additional Public Prosecutor
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 480
High Courts17 Dec 1998
Commissioner of Income Tax Vs Somany Pilkington Ltd.
Punjab And Haryana At Chandigarh · (1999) 238 ITR 149
Income Tax Act, 1961 — Section 256(2), 35B(1), 36(1), 37(1), 40