High Courts17 Dec 1998
Hardial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 259 : (1999) 3 RCR(Criminal) 343
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,177 of 4,612
High Courts17 Dec 1998Allowed
Pal Singh Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 489 : (1999) 121 PLR 396 : (1999) 2 RCR(Civil) 438
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts17 Dec 1998Allowed
Smt. Kirpal Kaur and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 500 : (1999) 2 RCR(Civil) 155
Motor Vehicles Act, 1988 — Section 166
High Courts17 Dec 1998Dismissed
Kishan Singh Vs Krishan Lal Bhatia
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 602 : (1999) 121 PLR 295 : (1999) 2 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Dec 1998Dismissed
Kaila Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 122 PLR 628 : (1999) 2 RCR(Civil) 522
Civil Procedure Code, 1908 (CPC) — Section 11, 151
High Courts17 Dec 1998
INDUSTRIAL CABLES (INDIA) LTD. Vs COMMISSIONER OF INCOME TAX
Punjab And Haryana At Chandigarh · (1999) 156 CTR 185
Income Tax Act, 1961 — Section 2, 28, 35B
High Courts17 Dec 1998Allowed
Jarnail Singh and Others Vs Prem Raj and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 586 : (1999) 121 PLR 404 : (1999) 2 RCR(Civil) 443
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts16 Dec 1998
Mehla Vs Sita
Punjab And Haryana At Chandigarh · (2001) 1 PLJ 85 : (2000) 4 RCR(Civil) 639
High Courts16 Dec 1998
D.S.Gill Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 311 : (1999) 3 RCR(Criminal) 7
High Courts16 Dec 1998Allowed
Khushal and Others Vs Nathu Ram and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 585 : (2000) 1 RCR(Civil) 165
Haryana Ceiling on Land Holdings Act, 1972 — Section 18, 26
High Courts16 Dec 1998Allowed
Miss Navroop Kaur and Another Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 565 : (1999) 2 CivCC 585 : (1999) 2 CivCC 585 : (1999) 122 PLR 110 : (1999) 2 RCR(Civil) 584
Motor Vehicles Act, 1988 — Section 166
High Courts15 Dec 1998Dismissed
Ravi Parkash and Others Vs Dewan Chand
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 373 : (1999) 121 PLR 457 : (1999) 1 RCR(Rent) 148
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts15 Dec 1998Dismissed
Jit Singh Vs Gurmeet Kaur
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 214 : (1999) 2 DMC 671 : (1999) 2 RCR(Civil) 78
Hindu Adoptions and Maintenance Act, 1956 — Section 19
High Courts15 Dec 1998Allowed
Rajbir Kaur and Another Vs Joginder Associates, Architect, Designer and Decorator and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 308 : (1999) 1 RCR(Rent) 229
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts15 Dec 1998
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 624
High Courts15 Dec 1998
Chopra Industrial Complex Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1999) 3 ICC 306 : (1999) 3 RCR(Civil) 201
High Courts15 Dec 1998
Jodh Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 562 : (1999) 2 RCR(Civil) 582
High Courts15 Dec 1998Dismissed
Ashok Kumar and Others Vs Banarsi Dass and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 551 : (1999) 1 RCR(Rent) 278
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts15 Dec 1998Allowed
Hanuman and Others Vs Giarsi Lal and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 434 : (2000) 1 RCR(Civil) 385
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Dec 1998
State of Haryana Vs Banti Devi and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 699 : (1999) 122 PLR 50 : (1999) 2 RCR(Civil) 698
Motor Vehicles Act, 1988 — Section 166