High Courts14 Dec 1998
Commissioner of Income Tax Vs Victor Tools Corporation
Punjab And Haryana At Chandigarh · (1998) 12 P&H CK 0098
Income Tax Act, 1961 — Section 28, 35B, 35B(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,178 of 4,612
High Courts14 Dec 1998
Kulwant Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 618
High Courts14 Dec 1998
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 18
High Courts14 Dec 1998
Swaran Singh and Others Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 82 : (1999) 122 PLR 284 : (1999) 2 RCR(Civil) 74
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts14 Dec 1998
COMMISSIONER OF Income Tax Vs VICTOR TOOLS CORPORATION.
Punjab And Haryana At Chandigarh · (1999) 238 ITR 770
Income Tax Act, 1961 — Section 256, 35B
High Courts11 Dec 1998Dismissed
Ranjiv Singh Saini Vs Arjan Singh
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 31 : (1999) 4 CivCC 14 : (1999) 2 CivCC 8 : (1999) 123 PLR 741 : (1999) 1 RCR(Civil) 656
Registration Act, 1908 — Section 17(2)
High Courts11 Dec 1998Dismissed
Mahalaxmi Textiles and Another Vs Haryana State Handloom and Handicrafts Corporation
Punjab And Haryana At Chandigarh · (1999) 121 PLR 801 : (1999) 4 RCR(Civil) 388
High Courts11 Dec 1998Dismissed
Sawaran Singh and Another Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 670 : (1999) 121 PLR 372 : (1999) 2 RCR(Civil) 560
Specific Relief Act, 1963 — Section 20
High Courts11 Dec 1998Dismissed
Charanjit Singh Vs Sikattar Singh
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 143 : (1999) 4 CivCC 274 : (1999) 121 PLR 331 : (1999) 3 RCR(Civil) 132
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Dec 1998
Bawa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 307
High Courts11 Dec 1998
Oriental Insurance Co. Ltd. Vs Satvir Singh and another
Punjab And Haryana At Chandigarh · (1999) 1 ACC 532 : (2000) ACJ 467 : (1999) 2 LLJ 302 : (1999) 121 PLR 519
High Courts11 Dec 1998
Sarbjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 117
High Courts11 Dec 1998
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 638
High Courts11 Dec 1998
Tehal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Civil) 605
High Courts11 Dec 1998
Parveen Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 1919 : (1999) 3 RCR(Criminal) 79
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
High Courts11 Dec 1998Dismissed
Harbhagwan and Others Vs Smt. Punni Devi and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 223 : (1999) 122 PLR 810 : (1999) 2 RCR(Civil) 298
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, 11Limitation Act, 1963 — Article 64 , 65
High Courts11 Dec 1998Allowed
Dilbag Singh Vs Smt. Meena
Punjab And Haryana At Chandigarh · (2000) 1 DMC 212 : (1999) 3 RCR(Civil) 47
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Dec 1998
Daljit Singh Rajput Vs Chandigarh Administration and another
Punjab And Haryana At Chandigarh · (1999) CriLJ 1951 : (1999) 2 ILR (P&H) 290 : (1999) 3 RCR(Criminal) 151
Constitution of India, 1950 — Article 21, 226
High Courts11 Dec 1998Dismissed
Ded Raj Vs Smt. Indira
Punjab And Haryana At Chandigarh · (1999) 121 PLR 399 : (1999) 2 RCR(Civil) 440
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24
High Courts10 Dec 1998Allowed
Anil Bassi Vs Vishnu Dass
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 178 : (1999) 1 RCR(Criminal) 838
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142