High Courts03 Dec 1998
Manjeet Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 566
Punjab Police Rules, 1934 — Rule 12.16(19)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,180 of 4,612
High Courts03 Dec 1998
Commissioner of Income Tax Vs Vardhman Spinning and General Mills Ltd.
Punjab And Haryana At Chandigarh · (1999) 237 ITR 795
Income Tax Act, 1961 — Section 256, 256(2), 37(4)
High Courts03 Dec 1998
COMMISSIONER OF INCOME TAX Vs VARDHMAN SPINNING and GENERAL MILLS LTD.
Punjab And Haryana At Chandigarh · (1999) 153 CTR 381
Income Tax Act, 1961 — Section 256(2)
High Courts03 Dec 1998Dismissed
Girver Dayal Ganda Ram Vs Raghunath Sahai etc.
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 491 : (1999) 121 PLR 47 : (1999) 2 RCR(Civil) 288
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Dec 1998
Teja Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 284 : (2000) 2 RCR(Criminal) 652
High Courts02 Dec 1998
Parkash Singh Vs Shiv Dayal Singh
Punjab And Haryana At Chandigarh · (1999) 2 CurLJ 24 : (1999) 2 ICC 643 : (1999) 2 PLJ 592 : (1999) 2 RCR(Civil) 31
High Courts02 Dec 1998
Mohinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 562
High Courts02 Dec 1998
Swaran Kaur Vs Manmohan Singh
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 583 : (1999) 2 RCR(Criminal) 324
High Courts02 Dec 1998
Oriental Science Apparatus Workshops Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1999) 237 ITR 869
Income Tax Act, 1961 — Section 35B
High Courts02 Dec 1998Dismissed
Balwinder Kumar Vs Ikkattar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 239 : (1999) 1 RCR(Civil) 534
Constitution of India, 1950 — Article 226
High Courts02 Dec 1998
Avon Cycles (P) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1999) 157 CTR 221 : (1999) 238 ITR 85
Income Tax Act, 1961 — Section 35B, 35B(1), 37(2A), 37(3A)
High Courts02 Dec 1998Allowed
Tarsem Singh Vs Tarsem Lal
Punjab And Haryana At Chandigarh · (1999) 121 PLR 320 : (1999) 1 RCR(Civil) 640
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts02 Dec 1998Dismissed
Rajesh Kumar Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (1999) 121 PLR 661
Constitution of India, 1950 — Article 14, 16
High Courts01 Dec 1998
Sukha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1864 : (1999) 1 RCR(Criminal) 736
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts01 Dec 1998Allowed
Vijay Kumar Puri, Government Contractor Vs Punjab State Small Industries Corporation Limited and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 228 : (1999) 2 RCR(Civil) 386
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts01 Dec 1998Allowed
Smt. Sukhwinder Kaur Gill, President, Municipal Council Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 414 : (1999) 1 RCR(Civil) 644
Haryana Municipal Act, 1973 — Section 14C, 9
High Courts01 Dec 1998Dismissed
Mrs. Damyanti Bhalla and Another Vs Pritpal Singla
Punjab And Haryana At Chandigarh · (1999) 122 PLR 519 : (1999) 2 RCR(Rent) 189
East Punjab Urban Rent Restriction Act, 1949 — Section 13Haryana Housing Board Act, 1971 — Section 4
High Courts01 Dec 1998
SHANTI SARUP SHARMA Vs COMMISSIONER OF Income Tax AND ANOTHER.
Punjab And Haryana At Chandigarh · (1999) 154 CTR 503 : (1999) 2 ILR (P&H) 267 : (1999) 237 ITR 376 : (1999) 106 TAXMAN 274
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 143, 154, 217, 234A
High Courts01 Dec 1998
The Managing Committee of M.N. College, Shahabad Markanda Vs S.N. Pasricha and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 510
High Courts01 Dec 1998
Malkiat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 10