High Courts01 Dec 1998
Ravinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 509
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,181 of 4,612
High Courts01 Dec 1998
Shanti Sarup Sharma Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 443 : (1999) 1 RCR(Civil) 421
Income Tax Act, 1961 — Section 119(2), 138(8), 139(8), 143(1), 154Wealth Tax Act, 1957 — Section 14(2), 18(1), 18B
High Courts01 Dec 1998
Parveen Kumari Vs Commissioner of Income Tax and Another Nand Kishore Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1999) 155 CTR 610 : (1999) 237 ITR 339
Income Tax Act, 1961 — Section 143(3), 144, 146, 147, 148
High Courts01 Dec 1998
Dharam Pal Vs Hardial Singh
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 150 : (1999) 2 RCR(Criminal) 165
High Courts30 Nov 1998Dismissed
Jagan Nath Sharma and Another Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 346
Constitution of India, 1950 — Article 14, 226Government Residences (Chandigarh Administration General Pool) Allotment Rules, 1996 — Rule 11, 4(2)
High Courts30 Nov 1998
COMMISSIONER OF INCOME TAX Vs PORRITTS and SPENCER (ASIA) LTD.
Punjab And Haryana At Chandigarh · (1999) 153 CTR 603
Income Tax Act, 1961 — Section 256, 40A
High Courts30 Nov 1998Dismissed
Harbans Singh (Tenant) Vs Malkiat Singh and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 558 : (1999) 1 RCR(Rent) 247
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts30 Nov 1998
Commissioner of Income Tax Vs Porritts and Spencer (Asia) Ltd.
Punjab And Haryana At Chandigarh · (2000) 241 ITR 126
Income Tax Act, 1961 — Section 40A(5)
High Courts30 Nov 1998
Sher Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 133
Constitution of India, 1950 — Article 14, 16
High Courts30 Nov 1998Dismissed
Kulwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 DMC 362 : (1999) 1 RCR(Criminal) 835
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406
High Courts29 Nov 1998
Ajit Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 179 : (1999) 1 RCR(Criminal) 172
High Courts27 Nov 1998Dismissed
Narinder Nath and Others Vs Government of Jammu and Kashmir and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 538 : (1999) 1 RCR(Rent) 497
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15
High Courts27 Nov 1998
Rajinder Pal Sharma and Another Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 244 : (1999) ACJ 1542 : (1999) 121 PLR 340 : (1999) 1 RCR(Civil) 642
Motor Vehicles Act, 1988 — Section 166
High Courts27 Nov 1998
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 359
High Courts27 Nov 1998
Satvir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 617
High Courts27 Nov 1998
Charanjit Ahuja Vs Senior Health Inspector Railway Food Inspector, Northern Railway, Ambala Cantt.
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 129 : (1999) 2 RCR(Criminal) 5
High Courts27 Nov 1998
Pawan Kumar Gupta Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1998) 11 P&H CK 0048
Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 133
High Courts27 Nov 1998
Daljit Bus Service Pvt. Ltd. Vs State Transport Commissioner and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 574 : (1999) 122 PLR 457 : (1999) 2 RCR(Civil) 29
Constitution of India, 1950 — Article 226
High Courts27 Nov 1998Dismissed
Mathra Dass Vs Prithvi Raj
Punjab And Haryana At Chandigarh · (1999) 121 PLR 549 : (1999) 1 RCR(Rent) 495
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts26 Nov 1998Dismissed
Amrit Lal Jain Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 140 : (1999) 123 PLR 757 : (1999) 2 RCR(Civil) 705 : (1999) 1 RCR(Civil) 545
Haryana Urban Development Authority Act, 1977 — Section 17, 18Transfer of Property Act, 1882 — Section 52