High Courts19 Feb 1999
Pritam Kaur and Others Vs Mr. Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2000) 1 ACC 59 : (1999) 122 PLR 313 : (1999) 2 RCR(Civil) 676
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,164 of 4,612
High Courts19 Feb 1999
Baaj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 177 : (1999) 2 RCR(Criminal) 631
High Courts19 Feb 1999
Sant Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 652 : (1999) 2 RCR(Criminal) 563
High Courts19 Feb 1999
Bihari Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 553
High Courts19 Feb 1999
Balwant Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 493
High Courts19 Feb 1999Allowed
Labh Singh and Another Vs Bant Singh and Others
Punjab And Haryana At Chandigarh · (2000) 1 ACC 69 : AIR 1999 P&H 189 : (1999) 2 ILR (P&H) 238 : (1999) 2 RCR(Civil) 234
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts18 Feb 1999Dismissed
Sham Sunder Vs Hari Dev Bansal and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 685 : (1999) 122 PLR 509 : (1999) 4 RCR(Civil) 502
Partnership Act, 1932 — Section 26, 28
High Courts18 Feb 1999
Shanti Devi etc. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 640 : (1999) 4 RCR(Civil) 374
Land Acquisition Act, 1894 — Section 23
High Courts18 Feb 1999Dismissed
Rulia Singh and Another Vs Amro Bai and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 205
Limitation Act, 1963 — Section 5
High Courts18 Feb 1999Dismissed
Sona Ram and Another Vs Mulakh Raj alias Lekh Raj and Another
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 156 : (1999) 123 PLR 811 : (2000) 1 RCR(Civil) 481
Registration Act, 1908 — Section 17(2)Transfer of Property Act, 1882 — Section 118
High Courts18 Feb 1999Dismissed
Bimal Rai Vs Lajja Kumari
Punjab And Haryana At Chandigarh · (1999) 121 PLR 825 : (1999) 2 RCR(Civil) 650 : (1999) 1 RCR(Rent) 489
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 39
High Courts18 Feb 1999Dismissed
Kapoor Singh Vs Anoop Singh and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 824 : (1999) 4 RCR(Civil) 386
High Courts18 Feb 1999Dismissed
The Radhana Co-Operative Credit and Services Society Ltd. Vs Chander Bhan
Punjab And Haryana At Chandigarh · (1999) 122 PLR 693
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts17 Feb 1999
Meera Computers Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 410 : (1999) 122 PLR 18 : (1999) 4 RCR(Civil) 289
Central Sales Tax Act, 1956 — Section 9(2)Haryana General Sales Tax Act, 1973 — Section 40
High Courts16 Feb 1999Dismissed
Satwant Kaur Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 714 : (1999) 2 RCR(Civil) 141
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts16 Feb 1999Dismissed
Kharaiti Lal Vs Kamla Wati and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 712 : (1999) 1 RCR(Rent) 333
East Punjab Urban Rent Restriction Act, 1949 — Section 13Transfer of Property Act, 1882 — Section 106
High Courts16 Feb 1999
Ram Saran Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 313
High Courts16 Feb 1999
State of Haryana Vs Satbir Singh
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 612 : (1999) 2 RCR(Criminal) 387
High Courts16 Feb 1999
State of Haryana Vs Suresh
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 475
High Courts16 Feb 1999
Surjit Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 774 : (1998) 79 FLR 463 : (2000) 1 RCR(Criminal) 33
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 148, 300, 307, 34