High Courts08 Mar 1999
Sanjeev Attri Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 89 : (1999) 2 RCR(Criminal) 604
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,161 of 4,612
High Courts08 Mar 1999
Suman Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 152 : (1999) 3 RCR(Criminal) 759
High Courts08 Mar 1999
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 189 : (1999) 2 RCR(Criminal) 260
High Courts08 Mar 1999
Commissioner of Income Tax Vs Sharma and Bros. Poly Fabrics (P) Ltd.
Punjab And Haryana At Chandigarh · (1999) 03 P&H CK 0055
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts08 Mar 1999
Commissioner of Income Tax Vs Mrs. Rama Munjal
Punjab And Haryana At Chandigarh · (1999) 03 P&H CK 0041
Income Tax Act, 1961 — Section 256(2)
High Courts08 Mar 1999
Pyara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 863
High Courts05 Mar 1999
Jattu Ram Vs The Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 299 : (1999) 2 RCR(Civil) 575
High Courts05 Mar 1999Dismissed
Sukhpal Kaur Vs Hardarshan Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 636 : (2000) ACJ 1057 : (1999) 123 PLR 137
Motor Vehicles Act, 1988 — Section 166
High Courts05 Mar 1999Allowed
Harbans Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 122 PLR 446
Criminal Procedure Code, 1973 (CrPC) — Section 401Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts05 Mar 1999Allowed
Sher Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 813 : (1999) 2 RCR(Civil) 613
High Courts05 Mar 1999
Smt. Reshma and Others Vs Shri Subhash Chander and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 782 : (1999) 122 PLR 114 : (1999) 3 RCR(Civil) 45
Motor Vehicles Act, 1939 — Section 110A
High Courts05 Mar 1999
Inder Singh Vs Presiding Officer, Industrial Tribunal-cum-labour Court and another
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 358 : (1999) 121 PLR 810
Central Excises and Salt Act, 1944 — Section 11A
High Courts05 Mar 1999
Punjab Housing Development Board Vs Jit Singh Jaimal Singh
Punjab And Haryana At Chandigarh · (1999) 123 PLR 51 : (1999) 3 RCR(Civil) 74
Arbitration Act, 1940 — Section 11, 12, 5, 8
High Courts05 Mar 1999
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 623
High Courts05 Mar 1999
Dinesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 612 : (1999) 2 RCR(Criminal) 590
High Courts05 Mar 1999
Jasmer Singh and others Vs Chandigarh State Co-operative Bank Ltd. and another
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 342
Constitution of India, 1950 — Article 14, 16Contract Act, 1872 — Section 23
High Courts05 Mar 1999
Rakesh Kumar Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 285
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts05 Mar 1999Dismissed
The Punjab State and Another Vs Shri Resham Singh, Ex-Constable No. 80/238
Punjab And Haryana At Chandigarh · (1999) 122 PLR 39 : (1999) 1 RCR(Rent) 619
Constitution of India, 1950 — Article 311(2), 371(2)Punjab Police Rules, 1934 — Rule 12.21
High Courts05 Mar 1999
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 123 PLR 426
High Courts05 Mar 1999Dismissed
Executive Engineer (DS) Punjab Stage Electricity Board Division Vs Workers Federation (INTUC)
Punjab And Haryana At Chandigarh · (1999) 121 PLR 811