High Courts05 May 1999Allowed
Balwinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 05 P&H CK 0100
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,152 of 4,612
High Courts05 May 1999Allowed
Gurbax Singh Vs Mahant Govind Dass Chela Mahanat Ram Dass Chela Mahant Barhm Dass and Another
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 315 : (1999) 123 PLR 272 : (1999) 4 RCR(Civil) 665
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts05 May 1999Dismissed
Satya Pal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 559 : (1999) 4 RCR(Civil) 693
Constitution of India, 1950 — Article 226
High Courts05 May 1999
State Bank of Patiala Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1999) 239 ITR 421 : (1999) 122 PLR 472
Income Tax Act, 1961 — Section 143(1), 154, 245
High Courts05 May 1999
Indian Oil Corporation Ltd. Vs Excise and Taxation Officer, Ambala Cantt., Ambala and others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 64 : (1999) 122 PLR 469 : (1999) 4 RCR(Civil) 361
Central Sales Tax Act, 1956 — Section 8, 8(3)Haryana General Sales Tax Act, 1973 — Section 2(1)
High Courts05 May 1999Dismissed
Gurbax Singh Vs Karam Chand and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 408 : (1999) 3 CivCC 24 : (2000) 3 CivCC 253 : (1999) 122 PLR 478 : (1999) 3 RCR(Criminal) 186
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 May 1999
STATE BANK OF PATIALA Vs COMMISSIONER OF INCOME TAX
Punjab And Haryana At Chandigarh · (1999) 154 CTR 156
Income Tax Act, 1961 — Section 143
High Courts05 May 1999
Rattan Singh Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2000) 1 ACC 17
Employees Compensation Act, 1923 — Section 12, 30, 4A
High Courts05 May 1999Dismissed
G.S. Engineering Works Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 125 PLR 334 : (2000) 1 RCR(Civil) 58
Constitution of India, 1950 — Article 226
High Courts04 May 1999
Balwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 ACR 1977
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55
High Courts04 May 1999Allowed
Balbir Kaur Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1999) 2 DMC 754 : (1999) 3 RCR(Civil) 371
Hindu Marriage Act, 1955 — Section 13(1)
High Courts04 May 1999
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 DMC 379 : (1999) 3 RCR(Criminal) 433
Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts04 May 1999
Red Rose Co-operative Labour and Construction Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1999 P&H 244 : (1999) 123 PLR 48 : (1999) 3 RCR(Civil) 155
High Courts04 May 1999
Baldev Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 836 : (1999) 3 RCR(Criminal) 399
High Courts04 May 1999
Satpal alias Satta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 454
High Courts04 May 1999
Nitya Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 AICLR 457 : (1999) 3 RCR(Criminal) 33
High Courts04 May 1999
Bhira @ Raghbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 813
High Courts04 May 1999
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 401
High Courts04 May 1999Dismissed
Fateh Singh Jitender Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 200
Constitution of India, 1950 — Article 226
High Courts03 May 1999
R.P. Khatak Vs The Kurukshetra University, Kurukshetra and others
Punjab And Haryana At Chandigarh · (1999) 05 P&H CK 0097
Constitution of India, 1950 — Article 226