High Courts13 May 1999Allowed
Smt. Harwinder Mann Vs Gurpal Singh Mann
Punjab And Haryana At Chandigarh · (2000) 1 DMC 84 : (2000) 1 RCR(Civil) 411
Hindu Marriage Act, 1955 — Section 13B(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,150 of 4,612
High Courts13 May 1999
Talwar Brothers (P) Ltd. Vs Punjab State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (1999) 05 P&H CK 0061
Arbitration and Conciliation Act, 1996 — Section 8COMPANIES ACT, 1956 — Section 433, 434, 439
High Courts13 May 1999
Surinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 135 : (1999) 2 RCR(Criminal) 792
High Courts13 May 1999
Surat Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 124 PLR 832 : (2000) 1 RCR(Civil) 349
Land Acquisition Act, 1894 — Section 23
High Courts13 May 1999
Mehar Singh and Sons Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 527 : (2000) 2 CivCC 400 : (1999) 123 PLR 330 : (1999) 3 RCR(Civil) 309
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30
High Courts13 May 1999Allowed
Joginder Singh Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (1999) 123 PLR 429 : (2000) 1 RCR(Rent) 430
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts13 May 1999Dismissed
State of Haryana and Another Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 753 : (1999) 4 RCR(Civil) 543
Land Acquisition Act, 1894 — Section 23
High Courts13 May 1999Dismissed
Attar Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 123 PLR 221
Land Acquisition Act, 1894 — Section 23, 4
High Courts13 May 1999Allowed
Krishan Chand alias Krishan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 658 : (2001) ACJ 33 : (1999) 123 PLR 139
Motor Vehicles Act, 1988 — Section 166
High Courts12 May 1999
Mehar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 74 : (1999) 2 RCR(Criminal) 778
High Courts12 May 1999Allowed
Gram Panchayat Vs Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 289 : (1999) 123 PLR 36 : (1999) 3 RCR(Civil) 373
Constitution of India, 1950 — Article 47Punjab Panchayati Raj Act, 1994 — Section 40
High Courts11 May 1999
COMMISSIONER OF INCOME TAX Vs MAGHAN PAPER MILLS (P) LTD.
Punjab And Haryana At Chandigarh · (1999) 155 CTR 308
Income Tax Act, 1961 — Section 143, 256, 43B, 80G, 80HH
High Courts11 May 1999Dismissed
State Bank of India Vs Allied Metal Products and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 219
High Courts11 May 1999
Commissioner of Income Tax Vs Anupinder Singh
Punjab And Haryana At Chandigarh · (2000) 243 ITR 686
Income Tax Act, 1961 — Section 139(4), 143(1), 148, 215(6), 217
High Courts11 May 1999
Commissioner of Income Tax Vs Maghan Paper Mills (P) Ltd.
Punjab And Haryana At Chandigarh · (2001) 249 ITR 489
Income Tax Act, 1961 — Section 143(3), 256(2), 43B, 80G, 80HH
High Courts11 May 1999
Dhani Ram Choudhary Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 301
High Courts11 May 1999
Azad Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 848
High Courts11 May 1999Dismissed
Union of India (UOI) and Others Vs Indian Iron and Steel Company Ltd.
Punjab And Haryana At Chandigarh · (2001) ACJ 962 : AIR 2000 P&H 33 : (1999) 123 PLR 22 : (1999) 3 RCR(Civil) 372
Railway Claims Tribunal Act, 1987 — Section 18
High Courts11 May 1999
Sahab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 839 : (1999) 3 RCR(Criminal) 489
High Courts11 May 1999
Commissioner of Income Tax Vs Prem Das
Punjab And Haryana At Chandigarh · (2001) 167 CTR 158 : (2001) 248 ITR 234 : (2001) 118 TAXMAN 619
Income Tax Act, 1961 — Section 143(1), 148, 173(1), 256(2), 271(1)