High Courts21 May 1999Allowed
Amarjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 526 : (2001) ACJ 211 : (1999) 123 PLR 27 : (1999) 4 RCR(Civil) 92
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,149 of 4,612
High Courts21 May 1999Allowed
Dr. Ashok Kumar Shaliey Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 45
Constitution of India, 1950 — Article 226
High Courts21 May 1999Dismissed
Chanda Vs Rattni and Another
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 357 : (1999) 123 PLR 135 : (1999) 4 RCR(Civil) 621
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 28
High Courts20 May 1999Dismissed
Mohinder Singh Vs Indian Oil Corporation Limited and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 106
Constitution of India, 1950 — Article 14
High Courts20 May 1999Dismissed
Smt. Harvinder Kaur Sabharwal Vs Navneet Kaur
Punjab And Haryana At Chandigarh · (2000) 125 PLR 9
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts20 May 1999Allowed
Murari Lal Saini Vs Kurukshetra University and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 211
High Courts19 May 1999
Jagdish @ Pinki Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 769
High Courts19 May 1999
Smt. Satpal Kaur, Jbt Teacher, Govt. Primary School, Sohana Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 229
High Courts18 May 1999
Pritam Singh Vs Presiding Officer, Labour Court, U.T. Chandigarh and another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 105
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts18 May 1999
State of Punjab Vs Darshan Singh Ahuja and another
Punjab And Haryana At Chandigarh · (1999) 05 P&H CK 0071
High Courts18 May 1999Dismissed
Hero Cycles Limited Vs International Cycle and Strips Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 327 : (1999) 123 PLR 78 : (1999) 3 RCR(Civil) 343
Constitution of India, 1950 — Article 14, 162, 226
High Courts18 May 1999
Ajay Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 739 : (1999) 3 RCR(Criminal) 632
High Courts17 May 1999Dismissed
Pritam Singh Vs Jagdish Pal Singh
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 606 : (2001) 4 RCR(Civil) 293
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 May 1999
Mohinder Pal Vs Kehar Singh
Punjab And Haryana At Chandigarh · (1999) 122 PLR 651 : (1999) 4 RCR(Civil) 308
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts14 May 1999
Ravail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 457 : (1999) 4 RCR(Criminal) 12
High Courts14 May 1999Allowed
Rajinder Singh and Others Vs Mahender Singh and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 653 : (1999) 4 RCR(Civil) 309
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts13 May 1999
SKG Refractories Ltd. Vs Haryana Steel & Alloys Ltd.
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 515
High Courts13 May 1999
Prem Chand Vs The Collector Land Acquisition, Colonization Department
Punjab And Haryana At Chandigarh · (1999) 123 PLR 208 : (1999) 3 RCR(Civil) 609
Land Acquisition Act, 1894 — Section 23
High Courts13 May 1999
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 ICC 174 : (2000) 1 RCR(Civil) 300
High Courts13 May 1999
Darshan Forgings (P) Ltd. (In Liquidation) Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2000) 1 CompLJ 53
COMPANIES ACT, 1956 — Section 529