High Courts31 May 1999Dismissed
Indu Gupta Vs Director, Sports Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 319 : (1999) 4 RCR(Civil) 113
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,147 of 4,612
High Courts31 May 1999
Harvinder Pal Vij, Patiala Vs Senior Superintendent of Police
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 642
High Courts31 May 1999
Mohan Singh Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2000) 1 LJR 13 : (1999) 1 PLJ 529 : (1999) 3 RCR(Civil) 726
High Courts31 May 1999
Harbans Lal (Died) through Lrs. Vs Mahant Gurmukh Dass (Died), Chela Mahant Sewa Dass and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 309 : (2000) 1 RCR(Civil) 175
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, 92
High Courts28 May 1999
Chahal Foods (P) Ltd. Vs Dhian Chand & Co.
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 508 : (1999) 4 RCR(Criminal) 468
High Courts28 May 1999
Kewal Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 475 : (1999) 3 RCR(Criminal) 770
High Courts27 May 1999Dismissed
Harbhajan Singh and Others Vs Malook Singh and Another
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 416 : (1999) 122 PLR 709 : (1999) 4 RCR(Criminal) 405
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 May 1999
Miss Bindiya Mukhija Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 307
High Courts27 May 1999Dismissed
Arjan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 126 PLR 574
Limitation Act, 1963 — Section 5
High Courts27 May 1999Dismissed
Sant Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 419 : (1999) 123 PLR 71 : (2000) 1 RCR(Civil) 78
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 May 1999Dismissed
Sehgal and Company Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 114
Constitution of India, 1950 — Article 226
High Courts27 May 1999
State of Haryana and Others Vs Meena Dua and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 99 : (2000) 1 RCR(Civil) 178
Land Acquisition Act, 1894 — Section 23
High Courts27 May 1999
Jagdev Singh Vs Director Local Bodies and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 294
Constitution of India, 1950 — Article 14, 16
High Courts27 May 1999Allowed
Sangeeta Vs Ved Parkash
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 583 : (2000) 1 DMC 470 : (1999) 4 RCR(Civil) 284
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts27 May 1999
Sarabjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 ICC 140 : (1999) 2 PLJ 372 : (2000) 1 RCR(Civil) 419
High Courts27 May 1999
Indian Sulphacid Industries Ltd. Vs Joginder Kaur and Another
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 341 : (1999) 122 PLR 734 : (1999) 4 RCR(Civil) 191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7
High Courts27 May 1999Allowed
Yad Ram and Others Vs Capt. Ram Avtar
Punjab And Haryana At Chandigarh · (1999) 122 PLR 674
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 5 Rule 19A, Order 5 Rule 19A(1), Order 5 Rule 20, Order 9 Rule 7
High Courts27 May 1999Allowed
Chadha Papers Limited Vs Punjab State Industrial Development Corporation and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 536 : (1999) 3 RCR(Civil) 415
State Financial Corporations Act, 1951 — Section 29
High Courts26 May 1999Dismissed
National Insurance Company Limited Vs Bala and Others
Punjab And Haryana At Chandigarh · (2000) 1 ACC 212 : (2001) ACJ 824 : (1999) 123 PLR 796 : (1999) 4 RCR(Civil) 101
Motor Vehicles Act, 1988 — Section 166
High Courts26 May 1999Dismissed
Jagir Singh Vs Ranjit Kaur
Punjab And Haryana At Chandigarh · (2000) 124 PLR 405 : (2000) 2 RCR(Civil) 224