High Courts08 Jun 1999
Diwan Hira Lal Kapoor Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 PLJ 28 : (2002) 4 RCR(Civil) 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,145 of 4,612
High Courts04 Jun 1999Dismissed
Sanjeev Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 06 P&H CK 0038
High Courts04 Jun 1999
Raj Kumar Singla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 161
High Courts04 Jun 1999
Kirpa Shankar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 466 : (1999) 3 CivCC 241 : (1999) 4 RCR(Criminal) 44
High Courts04 Jun 1999
Amarjit Singh @ Kala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 102 : (1999) 4 RCR(Criminal) 651
High Courts04 Jun 1999
Pushpa Kashyap Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 678 : (1999) 3 RCR(Criminal) 666
High Courts04 Jun 1999Allowed
The Punjab State and Another Vs Pritam Singh and Sons
Punjab And Haryana At Chandigarh · AIR 1999 P&H 347 : (1999) 123 PLR 352 : (1999) 4 RCR(Civil) 46
Arbitration and Conciliation Act, 1996 — Section 14, 15, 27
High Courts04 Jun 1999Dismissed
Sukhminder Singh Vs Baljeet Kaur and Another
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 21 : (2000) 1 CivCC 21 : (2000) 2 ILR (P&H) 329 : (2000) 124 PLR 68(2) : (1999) 4 RCR(Civil) 652
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts04 Jun 1999
Abdul Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 407
High Courts04 Jun 1999
Court on its Own Motion Vs Amrinder Singh
Punjab And Haryana At Chandigarh · (1999) CriLJ 4210 : (2000) 1 ILR (P&H) 304 : (1999) 123 PLR 389 : (2000) 1 RCR(Civil) 64 : (1999) 4 RCR(Criminal) 6
Contempt of Courts Act, 1971 — Section 2
High Courts04 Jun 1999Allowed
Gurcharan Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 283 : (1999) 123 PLR 317 : (1999) 3 RCR(Civil) 585
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 51A
High Courts03 Jun 1999Dismissed
Hari Chand Gandhi Vs Suresh Gandhi and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 740 : (1999) 4 RCR(Civil) 313
High Courts03 Jun 1999Dismissed
Ravinder Singh Vs Janmeja Singh and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 303 : (1999) 2 ILR (P&H) 299 : (1999) 123 PLR 407 : (1999) 3 RCR(Civil) 566
Representation of the People Act, 1951 — Section 123, 83
High Courts03 Jun 1999
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 351
High Courts03 Jun 1999
Jaswant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 522
High Courts03 Jun 1999
Union of India Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 586 : (1999) 3 RCR(Criminal) 365
High Courts03 Jun 1999
Major Pradeep Mehta Vs Monika Arora alias Meenu
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Civil) 125
High Courts03 Jun 1999
Raja Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Criminal) 650
High Courts03 Jun 1999
State of Haryana and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 837 : (2000) 1 RCR(Civil) 304
Land Acquisition Act, 1894 — Section 23, 23(1)
High Courts03 Jun 1999Dismissed
Nand Singh Vs Ajit Inder Singh
Punjab And Haryana At Chandigarh · AIR 1999 P&H 262 : (1999) 123 PLR 764 : (1999) 3 RCR(Civil) 543
Representation of the People Act, 1951 — Section 123(8)