COURT ARCHIVE
92,229 judgments · page 3,146 of 4,612
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 363 : (1999) 123 PLR 234 : (2000) 1 RCR(Civil) 145
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 485
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 565 : (1999) 3 RCR(Criminal) 444
Punjab And Haryana At Chandigarh · (1999) 4 Crimes 372 : (1999) 3 RCR(Criminal) 455
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 464 : (1999) 3 RCR(Criminal) 392
Punjab And Haryana At Chandigarh · (2000) 125 PLR 119 : (2000) 1 RCR(Civil) 261
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 622 : (1999) 123 PLR 118 : (2000) 1 RCR(Civil) 63
Punjab And Haryana At Chandigarh · (1999) 123 PLR 399
Punjab And Haryana At Chandigarh · (1999) 123 PLR 108 : (1999) 2 RCR(Rent) 159
Punjab And Haryana At Chandigarh · (2000) 124 PLR 272 : (1999) 4 RCR(Civil) 521
Punjab And Haryana At Chandigarh · AIR 2000 P&H 67 : (1999) 123 PLR 127 : (1999) 2 RCR(Rent) 125
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 634 : (1999) 3 RCR(Criminal) 714
Punjab And Haryana At Chandigarh · AIR 1999 P&H 294 : (1999) 123 PLR 119 : (1999) 3 RCR(Civil) 536
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 99
Punjab And Haryana At Chandigarh · (1999) 06 P&H CK 0014
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 690 : (1999) 3 RCR(Criminal) 704
Punjab And Haryana At Chandigarh · (1999) 123 PLR 111 : (1999) 2 RCR(Rent) 166
Punjab And Haryana At Chandigarh · (1999) 123 PLR 292
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 473 : (1999) 4 RCR(Criminal) 48
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 522