High Courts06 Jul 1999
Brahm Dutt Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 4 Crimes 388 : (1999) 3 RCR(Criminal) 449
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,144 of 4,612
High Courts06 Jul 1999
Mangal Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 373
High Courts06 Jul 1999
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 757
High Courts06 Jul 1999
Omesh Kumar Goel Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 762 : (1999) 3 RCR(Criminal) 715
High Courts06 Jul 1999Allowed
Narinjan Singh Vs Balwinder Kaur and Others
Punjab And Haryana At Chandigarh · (2000) 1 ACC 242 : (1999) 123 PLR 289
High Courts06 Jul 1999Dismissed
Brij Mohan Vs Meera Devi and Others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 447 : (1999) 123 PLR 175 : (1999) 2 RCR(Rent) 518
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts06 Jul 1999Dismissed
HMT Limited Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 277 : (2000) 1 RCR(Civil) 295
Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 413, 418
High Courts06 Jul 1999Allowed
Kaushalya Devi Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1999) 123 PLR 367 : (2000) 1 RCR(Civil) 94
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 23
High Courts06 Jul 1999Dismissed
Kamlesh Kumar and Others Vs Prem Chand and Another
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 663 : (1999) 123 PLR 364 : (1999) 2 RCR(Rent) 560
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts05 Jul 1999
Aar Kay Concast Ltd., Ludhiana Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2000) 68 ECC 440 : (2000) ECR 464 : (1999) 123 PLR 283 : (2000) 1 RCR(Civil) 299
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 22
High Courts05 Jul 1999
Ajit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 92 : (1999) 4 RCR(Criminal) 649
High Courts05 Jul 1999
Sat Narayan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 775
High Courts05 Jul 1999
Naresh Kumar Sanghi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 PLJ 174 : (1999) 4 RCR(Civil) 480
High Courts05 Jul 1999
General Manager, Punjab Roadways, Hoshiarpur Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 200 : (2000) 1 LLJ 1502 : (1999) 123 PLR 673
Payment of Wages Act, 1936 — Section 13, 7
High Courts05 Jul 1999
Darshan Kumar Goyal Vs Gazebo Industries Ltd.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 636
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Jun 1999
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 799 : (2000) 3 RCR(Criminal) 253
High Courts17 Jun 1999
Avtar Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 500
High Courts11 Jun 1999
Mehar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 DMC 521
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439
High Courts11 Jun 1999
Parshotam Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 AICLR 630 : (1999) 3 RCR(Criminal) 684
High Courts10 Jun 1999Dismissed
Rajinder Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 31 : (1999) 3 RCR(Civil) 665
Punjab Municipal Corporation Act, 1976 — Section 173, 40, 90