High Courts13 Jul 2000

Surinder Kapoor Vs Sandhya Rani

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 79 : (2001) 2 CivCC 79 : (2001) 2 DMC 248 : (2001) 2 RCR(Civil) 43

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 24
High Courts12 Jul 2000Dismissed

Saras Paper Pack Vs Shyam Sunder Arora

Punjab And Haryana At Chandigarh · AIR 2000 P&H 278 : (2000) 2 ILR (P&H) 351 : (2000) 4 RCR(Civil) 100 : (2000) 2 RCR(Rent) 245

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115