High Courts19 Jul 2000Dismissed

Smt. Chahi Vs Rajinder Singh and Others

Punjab And Haryana At Chandigarh · AIR 2001 P&H 20 : (2000) 4 RCR(Civil) 256

Administration of Evacuee Property Act, 1950 — Section 10Easements Act, 1882 — Section 15, 4Limitation Act, 1963 — Section 25
High Courts19 Jul 2000Allowed

Darka Vs Hardewa

Punjab And Haryana At Chandigarh · (2000) 126 PLR 805

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Succession Act, 1925 — Section 214
High Courts18 Jul 2000

Roop Singh Nagar Vs Sujata Kataria

Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0023

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)Transfer of Property Act, 1882 — Section 53(A)
High Courts17 Jul 2000

Nand Singh Vs Union of India

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 560 : (2001) 1 RCR(Civil) 44

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Succession Act, 1925 — Section 214