High Courts20 Jul 2000
Gurcharna Kaur Vs Baljinder Singh and others
Punjab And Haryana At Chandigarh · (2000) 3 LJR 516 : (2000) 3 RCR(Civil) 716
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,060 of 4,612
High Courts20 Jul 2000Allowed
Punjab State Vs Hardeep Singh
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0209
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 161, 409, 454Prevention of Corruption Act, 1947 — Section 5(1)
High Courts20 Jul 2000
Vivek Nursery and Preparatory School Vs The P.O. etc
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0197
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 25Industrial Disputes Act, 1947 — Section 3
High Courts20 Jul 2000
Kishori Lal Vs Jagmal
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 381 : (2001) 1 ILR (P&H) 348 : (2001) 1 RCR(Civil) 479
Civil Procedure Code, 1908 (CPC) — Section 35Specific Relief Act, 1963 — Section 10, 20
High Courts20 Jul 2000
Harbans Lal Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 524 : (2000) 4 RCR(Civil) 210
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 Jul 2000
Oxford Senior Secondary School Vs M.B. Rana, Editor
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 174
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Constitution of India, 1950 — Article 227
High Courts20 Jul 2000Allowed
Rattan Kaur Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0108
Evidence Act, 1872 — Section 65
High Courts20 Jul 2000
Jamna Auto Industries Ltd. Vs Modern Steel Ltd.
Punjab And Haryana At Chandigarh · (2001) 104 CompCas 296
Companies Act, 1956 — Section 433, 434, 483
High Courts20 Jul 2000
H.P.H.C. Ltd. Vs Pioneer Engineer Construction Co.
Punjab And Haryana At Chandigarh · (2001) 1 ICC 238 : (2000) 4 RCR(Civil) 1
High Courts20 Jul 2000
Tarseem Lal Vs Chairman, Improvement Trust
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 762
Civil Procedure Code, 1908 (CPC) — Section 47Land Acquisition Act, 1894 — Section 23(2), 28
High Courts20 Jul 2000Allowed
Narain Dass (through his L.R.S.) Vs Jai Kishan
Punjab And Haryana At Chandigarh · (2000) 126 PLR 786 : (2000) 4 RCR(Civil) 272
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts20 Jul 2000Dismissed
Man Singh Vs Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0042
High Courts20 Jul 2000
Mahender and others Vs Phulla and
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 198
Land Acquisition Act, 1894 — Section 18, 30, 4, 6
High Courts20 Jul 2000Dismissed
Gurdip Singh and others Vs Manmohan Singh and others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 338 : (2000) 4 RCR(Civil) 19
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Jul 2000
Punjab State Electricity Board Vs Bimal Kumar
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0025
Constitution of India, 1950 — Article 14, 16
High Courts20 Jul 2000Dismissed
Gurdip Singh Vs Manmohan Singh and Others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Jul 2000
State of Punjab Vs Dasondha Singh
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0010
Punjab Police Rules, 1934 — Rule 12.21, 16.24
High Courts20 Jul 2000Allowed
Rattan Kaur Vs Amar Singh and others
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 233 : (2000) 3 RCR(Civil) 698
Evidence Act, 1872 — Section 65
High Courts20 Jul 2000
Satish Kumar Vijra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0004
Constitution of India, 1950 — Article 226
High Courts19 Jul 2000
Manohar Lal Sikri Vs The Punjab National Bank
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0157
Constitution of India, 1950 — Article 226, 227