High Courts28 Jul 2000Dismissed
Bansi Vs Puran Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 53
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,058 of 4,612
High Courts28 Jul 2000
Jagir Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2001) 1 LJR 225 : (2000) 4 RCR(Civil) 461
High Courts28 Jul 2000
Dharam Pal Jain Vs State
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 158 : (2000) 4 RCR(Criminal) 217
High Courts28 Jul 2000
Babar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 214
High Courts28 Jul 2000
Kulbir Singh Vs State (U.T.) Chandigarh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 520
High Courts28 Jul 2000
Sarwan Singh Vs Kankar Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 571 : (2001) 1 ILR (P&H) 397 : (2001) 1 RCR(Civil) 513
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 3, Order 14 Rule 5, Order 18 Rule 1Specific Relief Act, 1963 — Section 20, 20(2)Transfer of Property Act, 1882 — Section 41
High Courts27 Jul 2000Allowed
B.D. Alloys Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 124 STC 174
Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A, 28A(5)
High Courts27 Jul 2000Allowed
Shanti Yarns Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 261
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts27 Jul 2000
Mahavir Vs State through Govt.Food Inspector
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 208
High Courts27 Jul 2000
Bimla Devi and others Vs Punjab State and others
Punjab And Haryana At Chandigarh · (2001) 1 ACC 720 : (2001) ACJ 1287 : (2001) 1 RCR(Civil) 596
Motor Vehicles Act, 1988 — Section 166
High Courts27 Jul 2000Dismissed
S. Rattan Singh Vs Bal Kishan
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Rent) 508
Transfer of Property Act, 1882 — Section 106
High Courts26 Jul 2000Allowed
Pritpal Singh Vs Amar Kaur etc.
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0190
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Jul 2000Dismissed
Mukand Singh and another Vs Superintending Canal Officer, Sirhind Canal Circle, Ludhiana and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 292
Constitution of India, 1950 — Article 226
High Courts26 Jul 2000
Balbir Singh Wasu Vs Parbandhak Committee Gurdwara Sahib
Punjab And Haryana At Chandigarh · AIR 2001 P&H 49 : (2000) 2 ILR (P&H) 370 : (2001) 1 RCR(Civil) 287
Capital of Punjab (Development and Regulation) Act, 1952 — Section 4Capital of Punjab (Development and Regulation) Rules, 1973 — Rule 20Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Jul 2000Allowed
Pritpal Singh Vs Amar Kaur Etc.
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Jul 2000
Commissioner of Income Tax Vs Bhoj Raj and Co.
Punjab And Haryana At Chandigarh · (2001) 247 ITR 696
Income Tax Act, 1961 — Section 28
High Courts26 Jul 2000
Gurvinder Singh alias Sonu Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 2 Crimes 137 : (2000) 4 RCR(Criminal) 16
High Courts26 Jul 2000Allowed
Phool Chand Vs Sh. Hari Kishan
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0039
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts26 Jul 2000
Ishwar Chand Walia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0016
Constitution of India, 1950 — Article 14, 16, 39Haryana Civil Services (Revised Pay) Rules, 1987 — Rule 7
High Courts26 Jul 2000
Commissioner of Income Tax Vs Bansal Rice and General Mills
Punjab And Haryana At Chandigarh · (2001) 250 ITR 588
Income Tax Act, 1961 — Section 145(2), 260A, 271(1)