High Courts03 Aug 2000
Harbans Lal Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0193
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,056 of 4,612
High Courts03 Aug 2000Allowed
Rakesh Rice Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 122 STC 415
Haryana General Sales Tax Act, 1973 — Section 39, 39(1), 39(2), 39(5)
High Courts03 Aug 2000Dismissed
M/s Global Airways And Resorts Ltd. Vs Union Territory, Chandigarh Administration and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0126
Constitution of India, 1950 — Article 226
High Courts03 Aug 2000
Century Nf Castings Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2000) 72 ECC 39 : (2000) ECR 609 : (2000) 122 ELT 359 : (2000) 4 RCR(Civil) 145
Central Excise Rules, 1944 — Rule 29, 57, 57GConstitution of India, 1950 — Article 226
High Courts03 Aug 2000
Suresh Kumar Vs Collector, Rohtak
Punjab And Haryana At Chandigarh · (2000) 3 LJR 637 : (2000) 2 PLJ 457 : (2000) 4 RCR(Civil) 146
High Courts03 Aug 2000
State of Punjab Vs Jeet Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 509
High Courts03 Aug 2000
State of Haryana Vs Raj Rani
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 155 : (2000) 4 RCR(Criminal) 462
High Courts03 Aug 2000
Vidyawati Vs Gopi Ram and Others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 97
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 6, Order 20 Rule 7, Order 7 Rule 11, 33
High Courts03 Aug 2000
Punjab State Electricity Board, Patiala Vs M/s Bathinda Chemicals Limited
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 252
Arbitration Act, 1940 — Section 14, 17Limitation Act, 1963 — Section 5
High Courts03 Aug 2000
S.I. Angrej Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0051
Constitution of India, 1950 — Article 226, 310, 311
High Courts03 Aug 2000
Baljit Singh Vs Balkar Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 180
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 99
High Courts02 Aug 2000
Commissioner of Income Tax Vs Prem Dass
Punjab And Haryana At Chandigarh · (2001) 248 ITR 237
Income Tax Act, 1961 — Section 148, 260A, 271(1)
High Courts02 Aug 2000Dismissed
Harjit Singh Vs Union of India (UOI) and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0215
High Courts02 Aug 2000Allowed
Union of India Vs M/s. Abbotts and Company
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 143
Arbitration Act, 1940 — Section 28
High Courts02 Aug 2000
Punjab Land Development and Reclamation Corporation Vs Jai Shankar Transport Co.
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 492
High Courts02 Aug 2000
State of Haryana Vs Arjan
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 738
Land Acquisition Act, 1894 — Section 23(2), 28
High Courts02 Aug 2000
Raj Rani Vs Additional Civil Judge
Punjab And Haryana At Chandigarh · (2002) 1 LLR 640 : (2000) 2 PLJ 592 : (2000) 4 RCR(Civil) 493
High Courts02 Aug 2000Dismissed
Om Pal Vs Union of India (UOI) and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0048
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Aug 2000Dismissed
Arjan Singh (deceased) through LRs. Vs The Financial Commissioner, Appeal-II, Punjab
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 645
Punjab Land Revenue Act, 1887 — Section 111, 112, 113, 114, 115
High Courts01 Aug 2000
The Pepsu Road Transport Corporation Vs The Presding Officer, Labour Court, Patiala
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0231
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11