High Courts07 Aug 2000Dismissed
Municipal Committee Vs Adarsh Industries and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 833 : (2000) 4 RCR(Civil) 490
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,055 of 4,612
High Courts07 Aug 2000
Pirthipal Singh Vs Gurdev Singh and another
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0180
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts07 Aug 2000
Sitara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 176 : (2000) 4 RCR(Criminal) 446
High Courts07 Aug 2000Dismissed
Pirthipal Singh Vs Gurdev Singh and Another
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 24 : (2000) 4 RCR(Civil) 203
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts05 Aug 2000
Maya Devi Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 98
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 21
High Courts05 Aug 2000
Executive Engineer and Others Vs Yoginder Sarin and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 813 : (2000) 4 RCR(Civil) 430
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts04 Aug 2000
Sadhu Ram Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0227
Commissions of Inquiry Act, 1952 — Section 3
High Courts04 Aug 2000Allowed
Som Nath Vs Shree Mata Mansa Devi Pooja Sthal
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 395 : (2000) 4 RCR(Civil) 157
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts04 Aug 2000Dismissed
Central Bank of India Vs Maghar Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 201
Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8
High Courts04 Aug 2000
Harchand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 165 : (2000) 4 RCR(Criminal) 541
High Courts04 Aug 2000
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 295 : (2000) 4 RCR(Criminal) 582
High Courts04 Aug 2000Allowed
Triputi Udyog Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 123 STC 149
Haryana General Sales Tax Act, 1973 — Section 15A, 42, 9
High Courts04 Aug 2000
Jetha Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 162 : (2000) 4 RCR(Criminal) 536
High Courts04 Aug 2000Allowed
Satnam Singh Vs Kamaljeet Singh and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 525
Punjab State Election Commission Act, 1994 — Section 76(2)
High Courts04 Aug 2000
R.N. Gupta Technical Education Society, Gurgaon Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0023
All India Council for Technical Education Regulations — Regulation 4, 4(4), 5Constitution of India, 1950 — Article 226, 227, 245, 246, 254Council for Technical Education Act, 1987 — Section 10, 23(1)
High Courts04 Aug 2000
Maan Singh Vs The Registrar, Co.op. Societies
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0005
Punjab Co-operative Societies Rules, 1963 — Rule 80
High Courts04 Aug 2000
Maan Singh Vs Registrar, Co.op.Societies
Punjab And Haryana At Chandigarh · (2001) 1 PLJ 162 : (2001) 2 PLR 143 : (2001) 2 RCR(Civil) 269
High Courts03 Aug 2000
Jagdish Chand Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 284 : (2001) 4 CivCC 87 : (2001) 4 RCR(Civil) 725
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 151
High Courts03 Aug 2000Dismissed
Jasdeep Singh Vs M.s. Sandhu and Others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 699
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Aug 2000Allowed
Vidyawati Vs Gopi Ram and others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 97 : (2000) 4 RCR(Civil) 524
Civil Procedure Code, 1908 (CPC) — Section 33