High Courts11 Aug 2000Dismissed
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 126 PLR 699 : (2000) 4 RCR(Criminal) 522
Opium Act, 1878 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,053 of 4,612
High Courts11 Aug 2000
Rummy Chhabra Vs Suman Deep Aggarwal
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 280 : (2000) 4 RCR(Criminal) 507
High Courts11 Aug 2000
Basant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 437 : (2000) 4 RCR(Criminal) 578
High Courts11 Aug 2000
Sunder Singh Vs Financial Commissioner, Revenue, Punjab
Punjab And Haryana At Chandigarh · (2001) 127 PLR 101 : (2001) 1 RCR(Civil) 483
Punjab Security of Land Tenures Act, 1953 — Section 14, 9, 9A
High Courts11 Aug 2000Dismissed
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 156 : (2000) 4 RCR(Criminal) 12
Criminal Procedure Code, 1973 (CrPC) — Section 437(5), 438, 439, 439(2), 482Penal Code, 1860 (IPC) — Section 34, 344, 363, 364, 366
High Courts11 Aug 2000
Ravi Kant Kapoor Vs Deputy Chief Controller of Imports and Exports
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 580 : (2000) 4 RCR(Criminal) 503
High Courts11 Aug 2000
Veena Rani Vs Mohinder Kumar
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 302 : (2001) 1 DMC 449 : (2001) 1 RCR(Civil) 92
Hindu Marriage Act, 1955 — Section 13, 13(1), 13(B)
High Courts10 Aug 2000Dismissed
Gurmukh Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 416
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts10 Aug 2000
Sudha Kumari Vs Ircon International Ltd.
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0209
Constitution of India, 1950 — Article 226
High Courts10 Aug 2000
Satpal Singh etc. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 126 PLR 821
Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420, 468
High Courts10 Aug 2000Allowed
The State of Haryana and Others Vs Wazir Chand
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 443 : (2001) 1 ILR (P&H) 358 : (2000) 126 PLR 697 : (2000) 4 RCR(Civil) 681
Limitation Act, 1963 — Section 5
High Courts10 Aug 2000
State of Punjab Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 356
Criminal Procedure Code, 1973 (CrPC) — Section 297Opium Act, 1878 — Section 9
High Courts10 Aug 2000
Parminder Kaur Vs Ajit Kaur
Punjab And Haryana At Chandigarh · (2001) 1 LJR 485 : (2000) 4 RCR(Civil) 349
High Courts10 Aug 2000
Raman Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 579
High Courts10 Aug 2000
Dev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 547 : (2000) 4 RCR(Criminal) 418
High Courts10 Aug 2000
Punjab State Board for Prevention and Control of Water Pollution Vs Raghu Nath
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 4
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 44, 46, 47
High Courts10 Aug 2000
Sahukar Distributors Vs R.V. Enterprises
Punjab And Haryana At Chandigarh · (2001) 1 ALD(Cri) 749 : (2001) 1 CivCC 394 : (2001) 1 RCR(Criminal) 541
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts10 Aug 2000
M/s. Gupta Agricultural Udyog Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 309
Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 2, Order 34 Rule 2(1), Order 34 Rule 4, 34
High Courts10 Aug 2000
Mohinder Paul Vs Secretary, Health Deptt. Punjab Govt., Chandigarh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0025
Constitution of India, 1950 — Article 20(2), 226, 227, 311(2)
High Courts10 Aug 2000Allowed
Harmesh Singh Vs P.R.T.C., Patiala
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0016
Punjab Civil Services Rules — Rule 4.9