High Courts18 Aug 2000
Sat Pal Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0028
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,051 of 4,612
High Courts18 Aug 2000
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0024
Constitution of India, 1950 — Article 14, 226Punjab Civil Services Rules — Rule 6.24(2)
High Courts18 Aug 2000Dismissed
Rajwant Kaur etc. Vs General Public
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 542 : (2000) 4 RCR(Civil) 678
Succession Act, 1925 — Section 2(h)
High Courts18 Aug 2000
Gram Panchayat, Nawan Killa Vs Additional Director, Consolidation
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 254
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts17 Aug 2000Dismissed
Harbans Singh Vs Atma Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts17 Aug 2000
Oriental Insurance Company Limited Vs Raj Kaur and Others
Punjab And Haryana At Chandigarh · (2001) 1 ACC 531
Constitution of India, 1950 — Article 227
High Courts17 Aug 2000Allowed
Lal Chand Timber Merchants and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 121 STC 608
Haryana General Sales Tax Act, 1973 — Section 39(5)
High Courts17 Aug 2000Dismissed
Harpal Singh Vs Smt. Manvinder Kaur and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 818 : (2000) 4 RCR(Civil) 517
Dowry Prohibition Act, 1961 — Section 2
High Courts17 Aug 2000Dismissed
Smt. Ranjit Kaur Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 105 : (2000) 4 RCR(Civil) 522
Capital of Punjab (Development and Regulation) Act, 1952 — Section 3
High Courts17 Aug 2000
Irplast Adhesives India Limited Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0164
Haryana General Sales Tax Act, 1973 — Section 13B, 15C, 64
High Courts17 Aug 2000
Jasminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 302
High Courts17 Aug 2000
Balbir Singh Vs Haryana State
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 320 : (2000) 4 RCR(Criminal) 353
High Courts17 Aug 2000
Dhian Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 564 : (2000) 4 RCR(Criminal) 414
High Courts17 Aug 2000
Jai Ram Vs Anant Ram
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 578 : (2000) 4 RCR(Criminal) 576
High Courts17 Aug 2000Dismissed
Nuchem Ltd. Vs C.S. Modi and Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0132
Companies Act, 1956 — Section 433, 434, 434(1)General Clauses Act, 1897 — Section 27
High Courts17 Aug 2000
Chhabil Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 302 : (2000) 4 RCR(Criminal) 664
High Courts17 Aug 2000
M/s. Sharma Auto Engineering Vs Narian Dass
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 559 : (2001) 2 RCR(Civil) 750
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, 47
High Courts17 Aug 2000Dismissed
Harpal Singh Vs Manvinder Kaur and Another
Punjab And Haryana At Chandigarh · (2001) 1 DMC 436
Dowry Prohibition Act, 1961 — Section 2
High Courts17 Aug 2000Allowed
Parmveer Singh Vs Punjab University and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 291 : (2000) 2 ILR (P&H) 391 : (2000) 4 RCR(Civil) 208
Constitution of India, 1950 — Article 226
High Courts17 Aug 2000
Ramesh Kumar and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0034
Constitution of India, 1950 — Article 14, 16, 226