High Courts16 Aug 2000
Commissioner of Income Tax Vs R.K. Jain
Punjab And Haryana At Chandigarh · (2001) 249 ITR 782 : (2001) 118 TAXMAN 367
Income Tax Act, 1961 — Section 143(3), 256(2), 52, 52(1), 52(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,052 of 4,612
High Courts16 Aug 2000Dismissed
Punjab State Electricity Board Vs Union Government of India
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 49
High Courts16 Aug 2000
United Riceland Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 532
Haryana Rural Development Rules, 1987 — Rule 3, 3(9)Punjab Agricultural Produce Markets Act, 1961 — Section 33
High Courts16 Aug 2000Allowed
Sanjay Verma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 309 : (2000) 4 RCR(Civil) 311
Constitution of India, 1950 — Article 226
High Courts16 Aug 2000Dismissed
Om Parkash Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 603
High Courts14 Aug 2000
Vishal Brar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0223
Constitution of India, 1950 — Article 226
High Courts14 Aug 2000
Ex-Junior Warrant Officer Satya Narain Deshwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0218
Constitution of India, 1950 — Article 226, 227
High Courts14 Aug 2000Dismissed
Swaran Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) CriLJ 600
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 201, 227, 304B, 34
High Courts14 Aug 2000Allowed
Rakesh Batra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 DMC 324 : (2000) 4 RCR(Criminal) 10
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 406, 498A
High Courts14 Aug 2000
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 DMC 236 : (2000) 4 RCR(Criminal) 183
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts14 Aug 2000
Punjab National Bank Vs Gurwant Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 207 : (2001) 1 ILR (P&H) 131 : (2001) 2 RCR(Civil) 371
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 14, 226, 32Industrial Disputes Act, 1947 — Section 10
High Courts14 Aug 2000
Sanjay Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 281 : (2000) 4 RCR(Criminal) 181
High Courts14 Aug 2000
Channo Vs Rikhi Ram
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 761
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, 115
High Courts14 Aug 2000Dismissed
Siri Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 DMC 131 : (2000) 4 RCR(Criminal) 327
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 498A
High Courts14 Aug 2000Dismissed
Dalip Singh and another Vs Kapoor Singh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0026
Evidence Act, 1872 — Section 91
High Courts14 Aug 2000
Haryana State Vs Dharam Pal
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0020
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts11 Aug 2000
Punjab Markfed Field Employees Union Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 31
Common Cadre Service Rules — Rule 5.4, 5.7Constitution of India, 1950 — Article 226
High Courts11 Aug 2000Allowed
Haryana State Minor Irrigation and Tubewell Corporation, Chandigarh Vs Ramu Singh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0234
Constitution of India, 1950 — Article 14, 16
High Courts11 Aug 2000Dismissed
Shanti Devi Vs Haryana Vidyut Parsaran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 584
Electricity (Supply) Act, 1948 — Section 28, 29
High Courts11 Aug 2000Allowed
United India Insurance Co. Ltd. Vs Darshan Kaur etc.
Punjab And Haryana At Chandigarh · (2001) 1 ACC 681 : (2001) ACJ 998 : (2000) 126 PLR 826 : (2000) 4 RCR(Civil) 489
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 147, 148, 149, 166